High Courts25 Aug 2026Disposed Of
K. Satyanarayana Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5326
Constitution of India-Articles 226, 14, 21, 300(A)CPC-Section 151
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12,30,331 judgments in All Courts · page 741 of 61,517
High Courts25 Aug 2026Disposed Of
Desagani Venkata Rama Rao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5327
Constitution of India-Article 226, 14, 16CPC-Section 151
High Courts25 Aug 2026Disposed Of
Yaggadi Venkateswarlu Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5328
Constitution of India-Article 226, 14, 16 and 21
High Courts25 Aug 2026Disposed Of
Mudavath Babya Nayak Vs The Principal Secretary to Government & Ors.
Telangana High Court · (2026) 08 TEL CK 5329
Constitution of India-Article 226CPC-Section 151
High Courts25 Aug 2026Disposed Of
T. Sagar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5330
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts25 Aug 2026Disposed Of
Pakalapati Xavier Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5331
Constitution of India-Articles 226, 14, 16CPC-Section 151
High Courts25 Aug 2026Allowed
M/s. Bollant Industries Private Limited Vs Debts Recovery Tribunal - II & Anr.
Telangana High Court · (2026) 08 TEL CK 5332
Constitution of India-Article 226Code of Civil Procedure, 1908-Section 151The Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17, 13(2), 13(4), 14
High Courts25 Aug 2026Disposed Of
P. Thirupathi Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5333
Constitution of India-Article 226, 14, 21 and 300(A)Code of Civil Procedure, 1908-Section 151
High Courts25 Aug 2026Disposed Of
Prof G Haragopal Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5334
Constitution of India-Article 226, 14, 19CPC-Section 151
High Courts25 Aug 2026Disposed Of
Edula Padmavathi Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5335
Constitution of India-Article 226, 14, 21, 300-ACPC-Section 151
High Courts25 Aug 2026Allowed
Sai Teja Pedda Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5336
Constitution of India-Article 226, 14, 19 and 21Andhra Pradesh Reorganization Act, 2014-Section 95CPC-Section 151
High Courts25 Aug 2026Disposed Of
Chakkilam Vivekanand Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5337
Constitution of India-Article 226CPC-Section 151
High Courts25 Aug 2026Disposed Of
E. Kasi Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5338
Constitution of India-Article 226, 14, 21, 300-ACPC-Section 151
High Courts25 Aug 2026Disposed Of
Mrs. Gopi Anuradha Vs Union Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5339
Constitution of India-Article 226, 14, 16CPC-Section 151
High Courts25 Aug 2026Disposed Of
Dr. R. Pushpa Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5340
Constitution of India-Article 226, 14, 16, 21, 300-ACPC-Section 151
High Courts25 Aug 2026Disposed Of
Amit Kumar Singh Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5341
Constitution of India-Article 226, 14 and 21Telangana Prison Rules, 1979A.P. Prison Rules-Rule 974(2)
High Courts25 Aug 2026Disposed Of
Valaboju Harishith Rao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5342
Constitution of India-Article 226, 14, 21 and 300-ATelangana Municipalities Act 2019-Section 252 (1)CPC-Section 151
High Courts25 Aug 2026Allowed
Vecha Deshik Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5343
Constitution of India-Article 226Greater Hyderabad Municipal Corporation Act, 1955Telangana State Building Permission Approval and Self Certification System (TG-bPASS) Act, 2020
High Courts25 Aug 2026Disposed Of
M/s. Magna Majestic Meadows Mutually Aided Cooperative Maintenance Society Ltd. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5344
Constitution of India-Article 226CPC-Section 151
High Courts25 Aug 2026
Pithani Srinivas @ Shree Goud Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5345
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 109, 3(5), 45, 54