High Courts25 Aug 2026Allowed
The ACIT Circle - 8(1), Hyderabad & Ors. Vs Suresh Patel Bhumavath
Telangana High Court · (2026) 08 TEL CK 5208
Income Tax Act-Section 147-A
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12,30,331 judgments in All Courts · page 740 of 61,517
High Courts25 Aug 2026Allowed
The Income Tax Officer, Ward (1), Mahabubnagar & Anr. Vs Mrs. Chandrakala Kasireddy
Telangana High Court · (2026) 08 TEL CK 5207
CPC-Section 151Income Tax Act-Section 147-A
High Courts25 Aug 2026Allowed
Smt. Eega Soumya & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5307
Indian Penal Code, 1860-Sections 448, 380, 498-A, 354-D, 323, 109, 376 AB, 506, 420, 408 read with 34Dowry Prohibition Act, 1961-Section 6Protection of Children from Sexual Offences Act, 2012-Sections 9(1)(m)(n), 10, 17, 5(1)(m)(n), 6, 7, 8
High Courts25 Aug 2026Dismissed
P.V. Krishnama Chary Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5308
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 498-ADowry Prohibition Act, 1961-Sections 4, 6
High Courts25 Aug 2026Dismissed
P. Purnachandra Rao & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5309
Code of Criminal Procedure, 1973-Sections 482, 156(3), 154(1), 154(3)Indian Penal Code, 1860-Sections 406, 409, 420, 506, 120-B, 34BNSS-Section 528
High Courts25 Aug 2026Disposed Of
Akber Khan & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5310
Bharatiya Nyaya Sanhita, 2023-Sections 316 (4), 351 (2), 329 (4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 528
High Courts25 Aug 2026
M/s Infiniti Retail Limited Vs M/s Prestige Avenues Limited
Telangana High Court · (2026) 08 TEL CK 5311
Companies Act, 1956-Section 433, 434, 439
High Courts25 Aug 2026Disposed Of
Ch. Saroja Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5312
Constitution of India-Article 226, 14, 16CPC-Section 151
High Courts25 Aug 2026Disposed Of
Anumandla Prasad Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5313
Constitution of India-Article 226, 14, 16 and 21
High Courts25 Aug 2026Disposed Of
Smt. Nalla Yadamma Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5314
Constitution of India-Article 226, 14, 16, 300ACPC-Section 151
High Courts25 Aug 2026Disposed Of
A.Bhojadas Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5315
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts25 Aug 2026Disposed Of
Gouda Venkata Swamy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5317
Constitution of India-Article 226CPC-Section 151
High Courts25 Aug 2026Disposed Of
Ayachitula Naga Lakshmi Narasimham Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5318
Constitution of India-Article 226CPC-Section 151Registration Act, 1908-Section 71
High Courts25 Aug 2026Disposed Of
Batta Jangaiah Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5319
Constitution of India-Article 226, 14, 19, 21 and 300-ACPC-Section 151Greater Hyderabad Municipal Corporation Act, 1955
High Courts25 Aug 2026Disposed Of
Poshetty.D Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5320
Constitution of India-Article 226, 14, 16, 21, 300-ACPC-Section 151
High Courts25 Aug 2026Disposed Of
T. Ramulu Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5321
Constitution of India-Article 226, 14, 16, 21CPC-Section 151
High Courts25 Aug 2026Disposed Of
A. Manohar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5322
Constitution of India-Article 226, 14, 21 and 300(A)Code of Civil Procedure, 1908-Section 151
High Courts25 Aug 2026Disposed Of
Thota Ramanjaneyulu Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5323
Constitution of India-Article 226, 14, 16, 21CPC-Section 151
High Courts25 Aug 2026Dismissed
M/s. Dinakar Enterprises Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5324
Constitution of India-Article 226, 14, 300-ACPC-Section 151
High Courts25 Aug 2026Disposed Of
Smt. Jayalaxmi Kadam Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5325
Constitution of India-Article 226CPC-Section 151