Judgments

Income Tax Act, 1961-Section 14A, 14A(2), 56(2)(viib), 56(2)(viiib), 10(34)Income Tax Rules, 1962-Rule 8D, 8D(1)(a), 11UA, 11UA(2)Securities Contracts Regulation Act, 1956

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Tribunals and Commissions25 Aug 2026Partly Allowed

Pravesh Kumar Singh Vs DCIT, Central Circle

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6517

Income Tax Act, 1961-Section 250, 153A, Rule 46A

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Tribunals and Commissions25 Aug 2026Allowed

Jain Swetamber Terapanthi Charitable Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6515

Income Tax Act, 1961-Section 12AB(I)(b)(ii), 80G, 80G(5), 80G(5)(ii), 12A, 2(15), 12AB

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Tribunals and Commissions25 Aug 2026Allowed

Salek Chand Saini Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6508

Income-tax Act, 1961-Section 250, 271(1)(c), 143(3), 68, 274, 274(1), 271(1B)

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Tribunals and Commissions25 Aug 2026Allowed

Chander Jeet Pathak Vs DCIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6506

Income Tax Act, 1961-Section 250, 148, 69A, 292C, 132(4A), 132(5)

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Tribunals and Commissions25 Aug 2026Allowed

Apache Labs Private Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6504

Income Tax Act, 1961-Section 10AA, 143(3), 234A, 234B, 234D, 244A, 250, 263Income Tax Rules, 1962-Rule 12Companies Act, 1956

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Tribunals and Commissions25 Aug 2026

Manpowergroup Services India Private Limited Vs Assistant Commissioner Of Income Tax, Central Circle 2, Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6764

Income Tax Act, 1961-Section 143(3), 144C(1), 144C(5), 144C(8), 144C(13), 144C, 115JB, 80JJAA, 36(1)(va), 44AB, 33B, 288, 192, 92CA(3), 92CA, 92C(3), 92C(4), 92C(4A), 92C, 92B(2), 153(1), 153(4), 234B, 234D, 10-A, 10-AA, 10-B, Chapter VI-A, Chapter X, Chapter XVII-BEmployees' Provident Funds and Miscellaneous Provisions Act, 1952Factories Act, 1948-Section 2

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Tribunals and Commissions25 Aug 2026Partly Allowed

DCIT Vs. Jeewan Hospital And Nursing Home Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6371

Income-tax Act, 1961-Section 143(3), 68, 145(3), 115JB, 143(2), 115BBE

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Tribunals and Commissions25 Aug 2026Dismissed

Ravi Mohan Singh Vs ITO Ward 43(1)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6343

Income Tax Act, 1961-Section 154Limitation Act, 1963-Section 5Land Acquisition Act, 1894-Section 54

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Tribunals and Commissions25 Aug 2026

Assistant Commissioner Of Income Tax Vs Corona Housing Projects Pvt Ltd

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6335

Income-tax Act, 1961-Section 144, 147, 148A(b), 148A(d), 151, 148, 69ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions25 Aug 2026Allowed