High Courts25 Aug 2026
Guguloth Sachin Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5346
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 108, 3(5), 45
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12,30,331 judgments in All Courts · page 742 of 61,517
High Courts25 Aug 2026Disposed Of
K. Amarshwar & Ors. Vs State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5347
Bharatiya Nyaya Sanhita, 2023-Sections 329(3), 324(4), 352, 351(3) read with Section 189Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 528, 35(3)
High Courts25 Aug 2026Disposed Of
Polepaka Anita @ J. Anita & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5348
BNSS-Section 528
High Courts25 Aug 2026Disposed Of
Golla Sharath Chandra & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5349
BNSS-Section 528
High Courts25 Aug 2026Allowed
Mohammed Hyder Ali Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5350
Bharatiya Nyaya Sanhitha, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts25 Aug 2026Allowed
Rathlavath Gopal Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5351
Bharatiya Nyaya Sanhitha, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts25 Aug 2026Disposed Of
Bedarakota Srikanth & Ors. Vs K. Mounika & Ors.
Telangana High Court · (2026) 08 TEL CK 5352
BNSS-Section 528
High Courts25 Aug 2026Disposed Of
Alluri Sai Babu & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5353
Indian Penal Code, 1860-Sections 447, 506 and 504 r/w 34BNSS-Section 528
High Courts25 Aug 2026Allowed
Bhukya Srinivas Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5354
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts25 Aug 2026Allowed
Rathlavath Gopal & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5355
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts25 Aug 2026Disposed of
Anumula Buchi Reddy & Anr. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5316
Land Acquisition Act, 1894-Section 4(1), 5A, 5-A, 6, 6(2), 9(1), 9(3), 10, 11, 11(1), 11(2), 11-A, 11A, 12(2), 16, 18, 30, 31(2)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013Constitution of India-Article 226, 14, 21, 300-A, 224
High Courts25 Aug 2026Disposed Of
Yellaboyina Durgamma Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5356
BNSS-Section 528Telangana Excise Act-Section 34(a)
High Courts25 Aug 2026Allowed
Guguloth Narsimha Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5357
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts25 Aug 2026Allowed
Velagandla @ Velagandula Puma Chander & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5358
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts25 Aug 2026Disposed Of
Pagadimarri Babu Rao Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5359
Negotiable Instruments Act, 1881-Section 138BNSS-Section 528, 72
High Courts25 Aug 2026Allowed
Syed Kaleem & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5360
Bharatiya Nyaya Sanhita, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts25 Aug 2026Allowed
Shaik Sohel & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5361
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts25 Aug 2026Allowed
Banoth Padma @ Adoth Padma & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5362
Bharatiya Nyaya Sanhitha, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts25 Aug 2026Allowed
Dharavath Nikhil & Ors. Vs State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5363
Bharatiya Nyaya Sanhita, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts25 Aug 2026Allowed
Tejawath Surya @ Tejavatu Surya Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5364
Bharatiya Nyaya Sanhitha, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528