COURT ARCHIVE

Telangana High Court judgments

3,758 judgments · page 188 of 188

High Courts07 Aug 2019Allowed

Syeda Sana Fatima And Others Vs State Of Telangana And Ors

Telangana High Court · (2019) 08 TEL CK 0015

Indian Medicine Central Council Act, 1970 — Section 10D, 36, 36(1)Telangana Sate Educational Institutions (Regulation Of Admission And Prohibition Of Capitation Fee) Act, 1983 — Section 3, 15Indian Medicine Central Council (Minimum Standards Of Education In Indian Medicine) Amendment Regulations, 2016 — Regulation 2, 2(A)(a), 4

High Courts07 Aug 2019Disposed Of

Raju Katravath And Ors Vs State Of Telangana Rep By Its Principal Secretary And Ors

Telangana High Court · (2019) 08 TEL CK 0012

Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 32, 226Central Motor Vehicles Rules, 1989 — Rule 21, 95, 95(2), 448, 448A, 448B, 448B(2)Motor Vehicles Act, 1988 — Section 2(b), 3, 4, 19, 19(1), 19(1)(f), 39, 58, 59, 66, 66(1), 77, 79, 84, 112, 113, 113(1), 113(3), 114, 115, 177, 178, 179, 180, 181, 182, 183(1), 183(2), 184, 186, 189(1), 190(2), 191, 192, 194, 194(1), 196, 198, 200, 200(1), 207, 207(1), 207(2)

High Courts07 Aug 2019Dismissed

M.A. Mujeeb, S/O M.A. Khader Vs Habeeb Alladin And Others

Telangana High Court · (2019) 08 TEL CK 0005

Partition Act, 1893 — Section 2, 2(2)Code Of Civil Procedure, 1908 — Order 20 Rule 18, Order 20 Rule 18(ii), Order 26 Rule 13, Order 26 Rule 14Constitution Of Indian, 1950 — Article 227

High Courts06 Aug 2019Disposed Of

Kamala Devi Vs Y.Anthi Reddy,

Telangana High Court · (2019) 08 TEL CK 0004

Indian Stamp Act, 1899 — Section 42Registration Act, 1908 — Section 17, 17(b), 49Transfer Of Property Act, 1882 — Section 107

High Courts02 Aug 2019Allowed

D. Geetha Geetha Rani Andors Vs P. Jaipal Reddy Anr And Ors

Telangana High Court · (2019) 08 TEL CK 0011

Motor Vehicles Act, 1988 — Section 166, 173

High Courts01 Aug 2019Allowed

Pallepati Narasaiah And Ors Vs P. Satyanarayana And Ors

Telangana High Court · (2019) 08 TEL CK 0007

Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 1A, Order 8 Rule 1A(3), Order 8 Rule 3Constitution Of India, 1950 — Article 227

High Courts01 Aug 2019Dismissed

Y Vijayalakshmi Vs Ashish Agarwal

Telangana High Court · (2019) 08 TEL CK 0003

Indian Stamp Act, 1899 — Section 33, 35Registration Act, 1908 — Section 49Code Of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2

High Courts24 Jul 2019Disposed Of

Syed Ghouse Mohiuddin, S/O. Syed Ahmed. Vs Singareni Collieries Company Limited

Telangana High Court · (2019) 07 TEL CK 0003

Code Of Civil Procedure, 1908 — Section 115, Order 9 Rule 6, Order 9 Rule 13Limitation Act, 1963 — Section 5Limitation Act, 1963 — Article 123

High Courts24 Jul 2019Disposed Of

Hassan Nizamuddin Died Vs Khanqaheameena Mahboob Society

Telangana High Court · (2019) 07 TEL CK 0002

Code Of Civil Procedure, 1908 — Order I Rule 10

High Courts22 Jul 2019Allowed

M/S Ecologique Petro Chemicals Pvt. Ltd. Vs M/S Research Center For Fuel Generation And Others

Telangana High Court · (2019) 07 TEL CK 0001

Code Of Civil Procedure, 1908 — Section 151, Order 14 Rule 2, Order 14 Rule 1, Order 10 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 14 Rule 1(5), Order 1 Rule 8, Order 14 Rule 1(6)Constitution Of India, 1950 — Article 227

High Courts18 Jul 2019Dismissed

United India Insurance Company Limited, Rep. By Its Branch Manager Vs K. Neelabai And Others And Ors

Telangana High Court · (2019) 07 TEL CK 0004

Motor Vehicles Act, 1988 — Section 140, 140(4), 147, 149, 163A, 163A(2), 166

High Courts17 Jul 2019Dismissed

R. Bhoopathi Reddy Vs Chairman, Telangana State Legislative Council

Telangana High Court · (2019) 07 TEL CK 0007

Constitution Of India, 1950 — Article 105, 143, 194, 245, 246, 247, 248, 249, 250, 251, 252, 253, 254, 255, 368, 368(2)Members Of The Telangana Legislative Council (Disqualification On Ground Of Defection) Rules, — Rule 6, 7, 7(1), 7(2), 7(3), 7(4), 7(5), 7(6), 7(7)

High Courts10 Jul 2019Allowed

Dr. Ramesh Chennamaneni Vs Union Of India

Telangana High Court · (2019) 07 TEL CK 0006

Constitution Of India, 1950 — Article 5, 6, 7, 7(1)(a), 8, 9, 10, 11Citizenship Rules, 1956 — Rule 5BCitizenship Rules, 2009 — Rule 8

High Courts10 Jul 2019Allowed

Bajaj Allianz General Insurance Company Limited, Rep. By Its Divisional Manager And Ors Vs N.Sandeep And Others

Telangana High Court · (2019) 07 TEL CK 0005

High Courts08 Mar 2018Disposed Of

Dr. M. Kiranmayee Vs Union Of India

Telangana High Court · (2018) 03 TEL CK 0001

Registration Act, 1908 — Section 22A, 22A(e), 22A(1), 22A(4)

High Courts12 Nov 2017

Thota Naga Malleswara Rao Vs Thota Dhana Lakshmi Kureti Dhana Lakshmi

Telangana High Court · (2017) 11 TEL CK 0001

Code of Criminal Procedure, 1973 — Section 125, 127, 311, 397, 401Indian Penal Code, 1860 — Section 498A, 506Hindu Marriage Act, 1955 — Section 9

High Courts30 Mar 2017Allowed

Rekha Bhatia And 2 Others Vs Kavita Ahuja And Another

Telangana High Court · (2017) 03 TEL CK 0001

Andhra Pradesh Protection Of Depositors Of Financial Establishments Act, 1999 — Section 3, 4

High Courts28 Jun 2014Dismissed

C Sashi Kumar Vs C Srinivas Reddy

Telangana High Court · (2014) 06 TEL CK 0001

Code Of Civil Procedure, 1908 — Section 15A, Order 15A, Order 7 Rule 11Transfer of Property Act, 1882 — Section 106