Tribunals and Commissions03 Sept 2021
Tatia Global Vennture Ltd. & Ors Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0027
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 28 of 67
Tribunals and Commissions03 Sept 2021
Atlas Jewellery India Ltd Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0026
Tribunals and Commissions03 Sept 2021Disposed Of
Jatin Chawla And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0020
Tribunals and Commissions02 Sept 2021Allowed
Jaiprakash Kabra And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0039
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Securities And Exchange Board Of India Act, 1992 — Section 12A
Tribunals and Commissions01 Sept 2021Dismissed
IIFL Securities Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0010
Securities And Exchange Board Of India (Stock Brokers And Sub-Brokers) Regulations, 1992 — Regulation 7
Tribunals and Commissions01 Sept 2021
Pochiraju Industries Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0009
Tribunals and Commissions01 Sept 2021
Inventure Growth And Securities Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0008
Tribunals and Commissions01 Sept 2021
Sanjay Gupta Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0007
Tribunals and Commissions01 Sept 2021
APL Infrastructure Private Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0006
Tribunals and Commissions01 Sept 2021
Narayan Securities Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0005
Tribunals and Commissions01 Sept 2021Dismissed
P. A. Murali Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 09 SEBI CK 0001
Securities And Exchange Board Of India Act, 1992 — Section 11(1), 11(4), 11(B), 19
Tribunals and Commissions30 Aug 2021Dismissed
Manoranjan Roy Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0194
Tribunals and Commissions30 Aug 2021
Priyadarshan Mehta And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0193
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Securities And Exchange Board Of India Act, 1992 — Section 12A
Tribunals and Commissions26 Aug 2021Disposed Of
Mohandas Shenoy Adige And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0151
Securities And Exchange Board Of India (Issue Of Capital And Disclosure Requirements) Regulations, 2009 — Regulation 47, 55, 57, 57(1), 57(2)(a), 60, 60(4)(a), 60(7)(a)Companies Act, 1956 — Section 372A
Tribunals and Commissions26 Aug 2021
Anil Kumar Poddar Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0150
Tribunals and Commissions26 Aug 2021Dismissed
Manoj Kumar Singhal Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0144
Companies Act, 1956 — Section 2(36), 56, 60, 73, 73(2)(g), 117C, 260
Tribunals and Commissions26 Aug 2021
Prateek Kumar Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0143
Tribunals and Commissions26 Aug 2021
Vijayraj Surana And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0140
Tribunals and Commissions25 Aug 2021Dismissed
Jyoti Varij Sethi Vs BSE Ltd And Others
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0161
Securities And Exchange Board Of India (Delisting Of Equity Shares) Regulations, 2009 — Regulation 23(3), 24
Tribunals and Commissions25 Aug 2021
Chandrakanta Laddha Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0160