Tribunals and Commissions25 Aug 2021
Ashav Advisory LLP Vs Securities And Exchange Board Of India And Ors
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0158
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 29 of 67
Tribunals and Commissions24 Aug 2021Dismissed
Dr. V K Sukumaran And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0186
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 2011 — Regulation 3(2)Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996 — Regulation 58Securities And Exchange Board Of India Act, 1992 — Section 15A(b), 15H
Tribunals and Commissions24 Aug 2021
Top Class Capital Markets Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0184
Tribunals and Commissions24 Aug 2021
Vedanta Limited & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0170
Tribunals and Commissions23 Aug 2021
Prakashkumar Narayanbhai Prajapati Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0129
Tribunals and Commissions12 Aug 2021Disposed Of
Srikanth Sripriya And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0101
Tribunals and Commissions12 Aug 2021Disposed Of
Baldevsinh Vijaysinh Zala And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0095
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions12 Aug 2021Disposed Of
Barun Kumar De Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0094
Tribunals and Commissions12 Aug 2021
Riddhi Siddhi Gluco Biols Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0093
Tribunals and Commissions11 Aug 2021
Arun Panchariya Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0116
Tribunals and Commissions11 Aug 2021
Sybly Industries Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0112
Tribunals and Commissions11 Aug 2021Dismissed
Affluence Shares & Stock Pvt. Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0111
Tribunals and Commissions11 Aug 2021Disposed Of
Girraj Kumar Gupta HUF And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0104
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions11 Aug 2021 Allowed
Nawal Kumar Somani And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0103
Tribunals and Commissions10 Aug 2021
Rajeev Vasant Sheth & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0067
Tribunals and Commissions10 Aug 2021
Farmax India Limited And Others Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0060
Tribunals and Commissions10 Aug 2021
Kunal Ashok Kashyap & Anr Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0058
Tribunals and Commissions09 Aug 2021
Yogesh Gemawat Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0072
Tribunals and Commissions09 Aug 2021
Vital Communications Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0070
Tribunals and Commissions09 Aug 2021Dismissed
PNB Housing Finance Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 08 SEBI CK 0043
Constitution Of India, 1950 — Article 14, 19, 19(2)Companies (Share Capital And Debenture) Rules, 2014 — Rule 3, 3(c), 13, 13(1), 13(2), 13(2)(d)(xii)Companies (Prospectus And Allotment Of Securities) Rules, 2014 — Rule 14(3)