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Securities Appellate Tribunal Mumbai judgments

1,324 judgments · page 67 of 67

Tribunals and Commissions27 Nov 2019Partly Allowed

Naishadh Desai Vs Securities & Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2019) 11 SEBI CK 0007

Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 — Regulation 12(1)Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 2015 — Regulation 12Securities And Exchange Board Of India Act, 1992 — Section 15HA, 15HB, 15J

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Tribunals and Commissions27 Nov 2019 Allowed

G Unnikrishnan Nair And Others Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2019) 11 SEBI CK 0006

Companies Act, 1956 — Section 56(1), 56(3), 60, 73, 73(2)Companies Act, 2013 — Section 2(70), 5, 5(a), 5(b), 5(c), 33(1), 40, 42(10), 149(12)

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Tribunals and Commissions26 Nov 2019Partly Allowed

KSBL Securities Ltd Vs National Stock Exchange Of India Limited

Securities Appellate Tribunal Mumbai · (2019) 11 SEBI CK 0011

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Tribunals and Commissions26 Nov 2019Partly Allowed

Cameo Corporate Services Limited Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2019) 11 SEBI CK 0010

Constitution Of India, 1950 — Article 14

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