Tribunals and Commissions06 May 2021
Kirloskar Brothers Ltd Vs Securities & Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0040
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 18 of 26
Tribunals and Commissions06 May 2021
Jinesh Bhatt & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0039
Tribunals and Commissions06 May 2021Dismissed
Sanket Investments & Marketing Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0038
Tribunals and Commissions06 May 2021
Vishvapradhan Commercial Private Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0037
Tribunals and Commissions06 May 2021
AXIS Bank Ltd Vs National Stock Exchange Of India Ltd. & Ors
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0009
Tribunals and Commissions06 May 2021
Ravi B. Wattamwar HUF And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0006
Tribunals and Commissions05 May 2021
Abhay Dattatray Javlekar Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0050
Tribunals and Commissions05 May 2021
Suresh Shetty & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0048
Tribunals and Commissions05 May 2021
Geofin Comtrade Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0044
Tribunals and Commissions04 May 2021Dismissed
KKDIL Nidhi Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0231
Tribunals and Commissions04 May 2021Partly Allowed
Rakesh Singh Narwaria And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0230
Securities And Exchange Board Of India Act, 1992 — Section 11AA
Tribunals and Commissions04 May 2021Dismissed
Anil Harish Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0229
Tribunals and Commissions04 May 2021
Chandrakala Purohit And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0054
Tribunals and Commissions04 May 2021
Chanda Kochhar Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0001
Tribunals and Commissions30 Apr 2021Dismissed
Govind Das Pasari And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0162
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3(a), 3(b), 3(c), 3(d), 4(1), 4(2), 4(k), 4(r)Securities Contracts (Regulation) Act, 1956 — Section 21
Tribunals and Commissions30 Apr 2021Allowed
Lalkar Securities Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0161
Securities And Exchange Board Of India (Stockbrokers And Sub Brokers) Regulations, 1992 — Regulation 9Securities And Exchange Board Of India Act, 1992 — Section 11(1)
Tribunals and Commissions30 Apr 2021
Arpit Maheshwari Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0160
Tribunals and Commissions30 Apr 2021
P. Srikanth & Ors Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0159
Tribunals and Commissions28 Apr 2021Partly Allowed
Tarunkumar Brahmbhatt And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0141
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 3(a), 3(b), 3(c), 3(d), 4, 4(1), 4(2)(a), 4(2)(e)
Tribunals and Commissions28 Apr 2021Partly Allowed
Snehlata R. Tiwari Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0140
Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 2015 — Regulation 9(1)Securities And Exchange Board Of India Act, 1992 — Section 15HB