Tribunals and Commissions20 May 2021
Anand Rathi Share And Stock Brokers Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0192
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 16 of 26
Tribunals and Commissions19 May 2021Allowed
Uma Karthikeyan And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0195
Securities And Exchange Board Of India (Procedure For Holding Inquiry And Imposing Penalties By Adjudicating Officer) Rules, 1995 — Rule 7, 7(a), 7(b), 7(c)Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Securities And Exchange Board Of India Act, 1992 — Section 12A
Tribunals and Commissions19 May 2021
Anoj Menon And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0123
Tribunals and Commissions19 May 2021Disposed Of
Baldevsinh Vijaysinh Zala And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0121
Tribunals and Commissions19 May 2021Disposed Of
OPG Securities Pvt. Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0117
Tribunals and Commissions19 May 2021Disposed Of
Seashore Securities Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0116
Companies Act, 1956 — Section 56, 60, 73, 212(2)Securities And Exchange Board Of India Act, 1992 — Section 11, 11B
Tribunals and Commissions19 May 2021Dismissed
Surendra Kumar Gupta And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0114
Tribunals and Commissions19 May 2021
B. Ramalinga Raju And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0112
Tribunals and Commissions19 May 2021
Maha Rashtra Apex Corporation Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0110
Tribunals and Commissions18 May 2021
Bhansali Value Creations Pvt. Ltd Vs BSE Ltd And Others
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0141
Tribunals and Commissions18 May 2021Disposed Of
Kotak Mahindra Bank Ltd Vs National Stock Exchange Of India Ltd And Others
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0139
Tribunals and Commissions18 May 2021Dismissed
Devendar Suresh Gupta Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0133
Tribunals and Commissions17 May 2021
Yes Bank Ltd Vs NSE Clearing Ltd. & Anr
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0199
Tribunals and Commissions17 May 2021Disposed Of
Vihit Investment Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0198
Tribunals and Commissions17 May 2021Disposed Of
National Stock Exchange Of India Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0146
Tribunals and Commissions17 May 2021
Madhu Chanda & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0086
Tribunals and Commissions17 May 2021
I.S. Sukhija And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0085
Tribunals and Commissions17 May 2021Dismissed
Axis Bank Ltd Vs National Stock Exchange Of India Ltd. And Others
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0084
Constitution Of India, 1950 — Article 21, 233Securities Appellate Tribunal (Procedure) Rules, 2000 — Rule 5, 5(2)Securities And Exchange Board Of India Act, 1992 — Section 14(2A), 15K, 15L, 15L(1), 15L(2), 15L(2)(b), 15P, 15PA,, 15R, 15U(4), 15U(6), 17(1), 18
Tribunals and Commissions17 May 2021Dismissed
Gauravi Parikh Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0083
Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 — Regulation 12(2)Securities Contracts (Regulation) Act, 1956 — Section 21
Tribunals and Commissions13 May 2021
Shaikh Ajgar Ali And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0103