Tribunals and Commissions13 May 2021Disposed Of
Praveen Kurele & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0091
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 17 of 26
Tribunals and Commissions13 May 2021
Deepa Mittal And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0090
Tribunals and Commissions13 May 2021
AKG Securities And Consultancy Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0051
Tribunals and Commissions12 May 2021Allowed
Chromatic India Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0069
Securities Contracts (Regulation) (Procedure For Holding Inquiry And Imposing Penalties By Adjudicating Officer) Rules, 2005 — Rule 4Securities And Exchange Board Of (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Securities And Exchange Board Of India Act, 1992 — Section 11B, 12, 12A
Tribunals and Commissions12 May 2021
Master Capital Services Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0068
Tribunals and Commissions12 May 2021
N. Ravichandran And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0067
Tribunals and Commissions12 May 2021
Cupid Limited And Others Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0066
Tribunals and Commissions11 May 2021
Comfort Intech Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0207
Tribunals and Commissions11 May 2021Allowed
Dr. Vijay Mallya Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0204
Tribunals and Commissions11 May 2021
Deepak Pandurang Vikhape & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0079
Tribunals and Commissions10 May 2021Disposed Of
Ravi Thukral Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0224
Tribunals and Commissions10 May 2021Disposed Of
Chanda Kochhar Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0223
Tribunals and Commissions10 May 2021
Rishabh Jain Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0222
Tribunals and Commissions10 May 2021
Asit C. Mehta Investment Intermediaries Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0220
Tribunals and Commissions10 May 2021
Vijay Mallya Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0218
Tribunals and Commissions10 May 2021Disposed Of
Securities And Exchange Board Of India Vs Gautam Thapar And Others
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0217
Tribunals and Commissions10 May 2021Allowed
Chandrakala Purohit And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0211
Tribunals and Commissions07 May 2021
Axis Bank Limited Vs National Stock Exchange Of India Limited & Ors
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0032
Tribunals and Commissions07 May 2021
Affluence Fincon Service Pvt. Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0028
Tribunals and Commissions06 May 2021Dismissed
Sharad Ramchandra Ghadi Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 05 SEBI CK 0041