Tribunals and Commissions17 Jun 2021
Vijayraj Surana And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0060
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 14 of 26
Tribunals and Commissions17 Jun 2021
Kumar Bangur And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0057
Tribunals and Commissions16 Jun 2021
Nihar Ranjan Mishra Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0084
Tribunals and Commissions16 Jun 2021Disposed Of
Rachita Shripalkumar Shah & Ors Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0082
Tribunals and Commissions16 Jun 2021Disposed Of
Multi Commodity Exchange Of India Limited Vs India Infoline Commodities Limited
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0080
Tribunals and Commissions15 Jun 2021
Dhananjay Kumar Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0099
Tribunals and Commissions14 Jun 2021Allowed
Abhishek Bhutra And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0177
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions14 Jun 2021Partly Allowed
Manoj Kumar Agrawal Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0176
Tribunals and Commissions14 Jun 2021Allowed
Vishal Pravinbhai Soni And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0159
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions14 Jun 2021
Babulal M. Dugar And Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0117
Tribunals and Commissions14 Jun 2021Disposed Of
Hamraj Fashion Consultants Private Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0115
Tribunals and Commissions14 Jun 2021
Nirvana Mall Management Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0114
Tribunals and Commissions14 Jun 2021
Sorabh Kumar Podda And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0101
Tribunals and Commissions11 Jun 2021 Allowed
K.V. Impex Prop. Ketan Vora & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0014
Tribunals and Commissions11 Jun 2021
Rajkumar Vs Securities And Exchange Board Of India And Anr
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0013
Tribunals and Commissions11 Jun 2021
Asit C. Mehta Investment Intermediaries Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0012
Tribunals and Commissions11 Jun 2021
Lokmangal Agro Industries Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0009
Tribunals and Commissions10 Jun 2021 Allowed
Nizamuddin Khan Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0179
Securities And Exchange Board Of India Act, 1992 — Section 11, 11B, 23
Tribunals and Commissions10 Jun 2021 Allowed
Rakeshkumar Lal And Others Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0025
Tribunals and Commissions09 Jun 2021Partly Allowed
CARE Ratings Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0046
Constitution Of India, 1950 — Article 19(1)(a)Code Of Conduct For Credit Rating Agencies Under The Securities And Exchange Board Of India (Credit Rating Agencies) Regulations, 1999 — Regulation 2(1)(q), 9, 13, 14, 15, 15(1) 15(3), 15(8), 16, 24, 24(7), 29, 29(3), 29(4), 34Securities And Exchange Board Of India (Intermediaries) Regulations, 2008 — Regulation 29, 29(3), 29(4)