Tribunals and Commissions07 Jul 2021Dismissed
M J Shares & Securities Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0059
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 12 of 26
Tribunals and Commissions06 Jul 2021Disposed Of
Top Class Capital Markets Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0067
Tribunals and Commissions06 Jul 2021Disposed Of/Dismissed
Niranjan Metallic Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0066
Tribunals and Commissions05 Jul 2021
Computech Sharecap Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0033
Tribunals and Commissions05 Jul 2021
India Finsec Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0032
Tribunals and Commissions05 Jul 2021
E Ally Consulting Pvt. Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0030
Tribunals and Commissions02 Jul 2021
Utilas Infrastructure Pvt. Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0020
Tribunals and Commissions02 Jul 2021
Cynthia Pinto De Andrade And Others Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0018
Tribunals and Commissions01 Jul 2021Dismissed
Balkrishna Kamalakar Tendulkar Vs BSE Ltd And Others
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0007
Securities And Exchange Board Of India (Delisting Of Equity Shares) Regulations, 2009 — Regulation 24(1), 24(2)
Tribunals and Commissions01 Jul 2021
Vivek Kudva And Others Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0006
Tribunals and Commissions01 Jul 2021
Sharmila Raj Thackeray & Ors Vs Securities & Exchange Board of India
Securities Appellate Tribunal Mumbai · (2021) 07 SEBI CK 0003
Tribunals and Commissions30 Jun 2021
Shekhawati Poly-Yarn Limited And Ors Vs National Stock Exchange Of India Limited And Anr
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0220
Tribunals and Commissions29 Jun 2021Dismissed
Suresh Mehta Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0229
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 3(a), 3(b), 3(c), 3(d), 3.5.3, 4, 4(1), 4(2)(a), 4(2)(e), 4(2)(g)
Tribunals and Commissions29 Jun 2021
Santosh Maruti Patil Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0228
Tribunals and Commissions29 Jun 2021
Mohammad Rafi & Anr Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0227
Tribunals and Commissions29 Jun 2021
Suryapratap Gupta HUF Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0190
Tribunals and Commissions29 Jun 2021Disposed Of
Deepak Pandurang Vikhape Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0189
Tribunals and Commissions29 Jun 2021
P.F. Sundesha & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0187
Tribunals and Commissions28 Jun 2021
Ravikumar Distilleries Limited & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0199
Tribunals and Commissions28 Jun 2021
Franklin Templeton Asset Management (India) Private Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 06 SEBI CK 0182
Securities And Exchange Board Of India (Mutual Funds) Regulations, 1996 — Regulation 66Securities And Exchange Board Of India Act, 1992 — Section 11, 11B