Tribunals and Commissions20 Apr 2021
Diageo PLC Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0088
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 20 of 26
Tribunals and Commissions20 Apr 2021
Narendra Vallabhji Bahuva Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0087
Tribunals and Commissions20 Apr 2021
P.F. Sundesha & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0086
Tribunals and Commissions20 Apr 2021
Top Class Capital Markets Pvt. Ltd Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0083
Tribunals and Commissions19 Apr 2021
Vupadhyaylu Sasidhar Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0045
Tribunals and Commissions19 Apr 2021Allowed/Dismissed
Ipsita Das Giri Vs Recovery Officer And Others
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0042
Tribunals and Commissions19 Apr 2021Allowed
Ipsita Das Giri Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0041
Tribunals and Commissions19 Apr 2021
Rana Kapoor Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0040
Tribunals and Commissions19 Apr 2021
LNS Stock Holding Pvt. Ltd. And Others Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0037
Tribunals and Commissions16 Apr 2021
Corporate Professionals Capital P. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0050
Tribunals and Commissions16 Apr 2021
Chandrasen Bhise Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0049
Tribunals and Commissions16 Apr 2021
Dhananjan Somani And Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0048
Tribunals and Commissions16 Apr 2021Dismissed
Sudesh Rani Chib Vs Adjudicating Officer And Others
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0031
Tribunals and Commissions06 Apr 2021Dismissed
IL&FS Securities Services Ltd Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0026
Constitution Of India, 1950 — Article 226Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Companies Act, 2013 — Section 241, 242
Tribunals and Commissions06 Apr 2021Dismissed/Disposed Of
Gautam Thapar And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0025
Companies Act, 2013 — Section 130, 185
Tribunals and Commissions06 Apr 2021Allowed
Aditi Asim Dalal Vs Securities & Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0024
Tribunals and Commissions06 Apr 2021Disposed Of
Insure Life Infrastructure (India) Ltd. And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0022
Securities And Exchange Board Of India (Collective Investment Schemes) Regulations, 1999 — Regulation 3Securities And Exchange Board Of India Act, 1992 — Section 11AA, 12(1B)
Tribunals and Commissions06 Apr 2021
Pankaj Mahanty Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0021
Tribunals and Commissions06 Apr 2021Allowed
MPF Systems Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0014
Tribunals and Commissions06 Apr 2021Dismissed
Ramesh Chandra Gupta Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2021) 04 SEBI CK 0013