Tribunals and Commissions18 Mar 2021
Pramod Jain And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0150
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 22 of 26
Tribunals and Commissions18 Mar 2021
Sham Sadhuram Gandhi And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0146
Tribunals and Commissions18 Mar 2021
Paresh C. Doshi And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0143
Tribunals and Commissions18 Mar 2021
MBL & Company Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0140
Tribunals and Commissions17 Mar 2021
Premium Global Securities (P) Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0106
Tribunals and Commissions17 Mar 2021
Axis Bank Ltd Vs National Stock Exchange Of India Ltd. & Ors
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0105
Tribunals and Commissions17 Mar 2021Disposed Of
Subh Tex (India) Limited Vs BSE Ltd
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0120
Tribunals and Commissions16 Mar 2021
MPF Systems Ltd. And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0136
Tribunals and Commissions16 Mar 2021
Way2gains Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0134
Tribunals and Commissions16 Mar 2021
M/s. Astro Capital Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0133
Tribunals and Commissions16 Mar 2021 Allowed
Capital Mirror Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0132
Tribunals and Commissions15 Mar 2021
KSS Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0102
Tribunals and Commissions15 Mar 2021Dismissed
Voltaire Leasing And Finance Ltd. And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0092
Tribunals and Commissions11 Mar 2021
Asit C. Mehta Investment Intermediaries Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0060
Tribunals and Commissions11 Mar 2021
RSC International Ltd Vs BSE Ltd. & Ors
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0057
Tribunals and Commissions10 Mar 2021Disposed Of
IL & FS Securities Services Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0072
Tribunals and Commissions09 Mar 2021
Purvesh M. Shah HUF And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0089
Tribunals and Commissions09 Mar 2021
Mansukhlal K. Shah HUF And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0088
Tribunals and Commissions09 Mar 2021Dismissed
Vinit Kumar Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0080
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4Provincial Insolvency Act, 1920 — Section 17, 46, 46(3)
Tribunals and Commissions09 Mar 2021
Rahul Gupta Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 03 SEBI CK 0079