Tribunals and Commissions22 Feb 2021
Sanjay Jethalal Soni & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0189
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2021
515 judgments · page 24 of 26
Tribunals and Commissions22 Feb 2021
Shivris Resources Pvt. Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0188
Tribunals and Commissions22 Feb 2021
Geofin Comtrade Limited And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0186
Tribunals and Commissions22 Feb 2021
Dhiren Dharamdas Agrawal And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0179
Tribunals and Commissions17 Feb 2021Disposed Of
Minesh Devendra Shah Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0095
Tribunals and Commissions16 Feb 2021
Bharat Kumar Doshi And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0109
Tribunals and Commissions16 Feb 2021Allowed/Disposed Of
Amaresh Pathak And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0097
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions16 Feb 2021Partly Allowed/ Disposed Of
Puneet Nikore Vs Whole Time Member
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0086
Tribunals and Commissions15 Feb 2021
Dr. Prannoy Roy And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0074
Tribunals and Commissions12 Feb 2021Allowed
M/s. Union Bearings (India) Ltd Vs BSE Ltd
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0070
Securities And Exchange Board Of India (Delisting Of Equity Shares) Regulations, 2009 — Regulation 21
Tribunals and Commissions12 Feb 2021
Praveen Kurele & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0069
Tribunals and Commissions12 Feb 2021Dismissed
Priyansh Patodi Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0068
Tribunals and Commissions11 Feb 2021
Ambica Capital Markets Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0057
Tribunals and Commissions11 Feb 2021
Gold View Financial Services Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0056
Tribunals and Commissions11 Feb 2021
JM Financial Asset Reconstruction Co. Ltd Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0055
Tribunals and Commissions11 Feb 2021
Mukesh Chauradiya And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0054
Tribunals and Commissions09 Feb 2021Dismissed
Divyesh Harish Surana Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0028
Tribunals and Commissions04 Feb 2021
Baldevbhai Patel Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0010
Tribunals and Commissions04 Feb 2021
Ramilaben Baldevbhai Patel Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0009
Tribunals and Commissions04 Feb 2021
Tripta Bhandari Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2021) 02 SEBI CK 0008