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Securities Appellate Tribunal Mumbai judgments, 2021

515 judgments · page 25 of 26

Tribunals and Commissions21 Jan 2021Partly Allowed/ Disposed Of

Anita Jajodia And Others Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0016

Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 — Regulation 13(4A), 13(5)Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 2015 — Regulation 7(2)(a), 12Securities And Exchange Board Of India Act, 1992 — Section 15A(b), 15J
Tribunals and Commissions19 Jan 2021Disposed Of

Amalendu Mukherjee Vs Securities & Exchange Board Of India

Securities Appellate Tribunal Mumbai · (2021) 01 SEBI CK 0026

Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 — Regulation 2(c), 2(e), 3(i), 4Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulation, 2015 — Regulation 2(d)(i), 2(1)(g), 4(1)Securities And Exchange Board Of India Act, 1992 — Section 12A(d), 12A(e)