Tribunals and Commissions12 Mar 2020Disposed Of
VVN Steels Pvt Ltd Vs Prasad & Company (Project Works) Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0400
IBC-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 860 of 1,018
Tribunals and Commissions12 Mar 2020
Supertech Engineers Vs JBF Petrochemicals Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0401
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions12 Mar 2020Disposed Of
Asiatic Gases Ltd & Ors. Vs Capiot Softwatre Pvt Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0402
IBC-Section 7
Tribunals and Commissions12 Mar 2020
Sunlite Ecochem Vs ETCO Denim Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0403
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions12 Mar 2020
J. Manivannan Vs M/s. Honeycomb Technologies Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0404
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 21, 30(6), 33, 33(1)(a)(i)(ii)(iii), 33(5), 33(7), 35(1), Chapter III of Part IIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Debtor) Regulations, 2016-Regulation 6(1)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13
Tribunals and Commissions12 Mar 2020Allowed
M/s. Banga Iron & Steel Private Limited Vs M/s. Vicor Stainless Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0405
Insolvency and Bankruptcy Code, 2016-Section 4, 5(20), 8, 9, 9(5)(1), 13, 13(1)(b), 13(1)(c), 14, 14(1), 15, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013-Sections 159 to 162 & 220
Tribunals and Commissions12 Mar 2020
Monotrone Leasing Pvt. Ltd. Vs B.D. Motors Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0350
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 15, 14, 31, 33, 7(7)Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4IBBI (Insolvency Resolution Process for Corporate Persons) Regulation, 2016-Regulation 33(3), 40A
Tribunals and Commissions12 Mar 2020
Indiabulls Real Estate Company Pvt. Ltd. Vs Crest Steels & Power Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0406
Insolvency and Bankruptcy Code, 2016-Section 9, 12, 12 (3), 60 (5)Insolvency and Bankruptcy Code [Amendment Act], 2019
Tribunals and Commissions12 Mar 2020
Oriental Bank of Commerce Vs M/s. Piyush Colonisers Ltd. & Ors.
National Company Law Tribunal · (2020) 03 NCLT CK 0407
Insolvency and Bankruptcy Code, 2016-Section 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4CIRP Regulations, 2016-Regulation 8, 8A, 12, 12(2), 12(3)
Tribunals and Commissions12 Mar 2020
Corporation Bank Vs Tasgaonkar Blossom Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0408
Insolvency and Bankruptcy Code, 2016-Section 7, 33, 33 (2), 34(1), 52IBBI (Liquidation Process) Regulation, 2016-Regulation 4 (2) (b)
Tribunals and Commissions12 Mar 2020
M/s. OPG Power Generation Private Limited Vs M/s. Nizam Coal Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0409
Insolvency and Bankruptcy Code, 2016-Chapter II of Part II, Section 8(1), 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Sale of Goods Act, 1930
Tribunals and Commissions12 Mar 2020
Muthiah Thevar Rajapandian Vs Japs Holdings Impex Pvt Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0410
IBC-Section 25(2)(b)
Tribunals and Commissions12 Mar 2020Disposed Of
Srividhya Subramanian (IRP) Vs Disha Communications Pvt Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0411
IBC, 2016-Section 60, 12 (3)
Tribunals and Commissions12 Mar 2020Allowed
M/s. Banga Iron & Steel Private Limited Vs M/s. Vicor Stainless Private Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0412
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 4, 5 subsection 20, 13, 14, 15, 9(5)(1), 13(1)(b), 13(1)(c), 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013-Sections 159 to 162 & 220
Tribunals and Commissions12 Mar 2020
Nasibunsinha Construction Vs Hindustan Construction Company Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0413
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions12 Mar 2020
Torrecid India Pvt Ltd Vs Kethos Tiles Pvt Ltd
National Company Law Tribunal · (2020) 03 NCLT CK 0414
Insolvency and Bankruptcy Code-Section 9
Tribunals and Commissions11 Mar 2020
K.N. Chowdhury & Co. Pvt. Ltd. Vs Diabari Tea Co. Ltd. (In CIRP)
National Company Law Tribunal · (2020) 03 NCLT CK 0311
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 33(5), 33(7), Chapter III of Part IIInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 13
Tribunals and Commissions11 Mar 2020
Star India Pvt. Ltd. Vs. Reachnet Cable Services Pvt. Ltd.
National Company Law Tribunal · (2020) 03 NCLT CK 0305
IBC-Section 9
Tribunals and Commissions11 Mar 2020
Ajay Agarwal Vs M/s. Ashok Magnetics Limited & Anr.
National Company Law Tribunal · (2020) 03 NCLT CK 0415
Insolvency and Bankruptcy Code, 2016-Section 7, 43, 45, 60(5), 66Companies Act, 2013-Section 230Companies Act, 1956
Tribunals and Commissions11 Mar 2020Disposed Of
Mr. Motappa Thimmarayaswamy Vs M/s. SGP Software Solutions Pvt Limited
National Company Law Tribunal · (2020) 03 NCLT CK 0332
I&B Code, 2016-Section 9, 12 (2) & (3)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 16, 40I & B (AAA) Rules, 2016-Rule 6