Tribunals and CommissionsDivision Bench(2020) 03 NCLT CK 0401

Supertech Engineers vs JBF Petrochemicals Ltd

National Company Law Tribunal · Decided on 12 March 2020

HON’BLE JUDGES
Manorama Kumari, Member Judicial · Chockalingam Thirunavukkarasu, Member Technical
CASE NUMBER
C.P. (I.B) No.96/NCLT/AHM/2019

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Judgment

5 paragraphs · 35 words

ORDER

The parties are represented through learned counsels.

Learned lawyer appearing on behalf of the Petitioner filed a pursis to withdraw the instant petition.

The permission is granted.

Accordingly, CP(IB) 96/2019 is dismissed as withdrawn.