Tribunals and CommissionsDivision Bench(2020) 03 NCLT CK 0305

Star India Pvt. Ltd. vs Reachnet Cable Services Pvt. Ltd.

National Company Law Tribunal, Kolkata Bench · Decided on 11 March 2020

HON’BLE JUDGES
M. B. Gosavi, Member (Judicial) · V.K. Gupta, Member (Technical)
CASE NUMBER
CP(IB)No.484/KB/2019

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Judgment

2 paragraphs · 31 words

ORDER

Ld. Counsel for the Operational Creditor and Corporate Debtor appears. Both of them submitted that matter is settled in between the parties. In view of this, matter stands disposed of.