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National Company Law Tribunal judgments

20,331 judgments · page 587 of 1,017

Tribunals and Commissions13 Sept 2022Dismissed

In Re: Gokul Granites Private Limited

National Company Law Tribunal · (2022) 09 NCLT CK 0583

Insolvency and Bankruptcy Code, 2016-Section 59(7)IBBI (Voluntary Liquidation Process) Regulations, 2017-Regulation 38 (3)
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Tribunals and Commissions13 Sept 2022Disposed of

In Re: Mansi Oils & Grains Pvt. Ltd. (Dissolution Order)

National Company Law Tribunal · (2022) 09 NCLT CK 0655

Insolvency and Bankruptcy Code, 2016-Section 7, 53, 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 13, 15, 31(2), 31(5)(d), 41, 45, 45(1), 45(3)
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Tribunals and Commissions13 Sept 2022Allowed

In Re: VRJ Traders Private Limited (Liquidation Order)

National Company Law Tribunal · (2022) 09 NCLT CK 0656

Insolvency and Bankruptcy Code, 2016-Section 33(2), 60(5), 10, 32(1), 14, 33(5), 33(7), 35(1), Chapter III of Part IIInsolvency Resolution Process for Corporate Persons Regulations, 2016-Regulation 39IBBI (Liquidation Process) Regulations, 2016-Regulation 4, sub-regulation (1) of Regulation 4, 13
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Tribunals and Commissions13 Sept 2022Disposed Of

Apundarik Merchants Private Limited Vs Citylife Retail Private Limited

National Company Law Tribunal · (2022) 09 NCLT CK 0642

Insolvency and Bankruptcy Code, 2016-Section 7, 15, 33(1)(a), 33(1)(b)(iii), 33(2), 33(5), 33(7), 34(2), 34(4)(c), 52IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39CInsolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2019-Regulation 7A
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Tribunals and Commissions13 Sept 2022Allowed

Serco Integrated Transport Private Limited

National Company Law Tribunal · (2022) 09 NCLT CK 0643

Insolvency and Bankruptcy Code, 2016-Section 59, 59(1), 59(2), 59(3), 59(3)(a), 59(3)(c), 59(4), 59(7), 59(8), 53, 35 to 53Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 8(1)(a), 9, 14, 34, 35, 38Companies Act, 1956
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Tribunals and Commissions13 Sept 2022Allowed

M/s. Arcom Medical Devices Pvt Ltd Vs B & A Best Health Care Pvt Ltd

National Company Law Tribunal · (2022) 09 NCLT CK 0644

Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 13, 14, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority Rules), 2016-Rule 4IBBI (Insolvency Professionals) Regulations, 2016-Regulation 6, 7A
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Tribunals and Commissions13 Sept 2022Disposed Of

Apundarik Merchants Private Limited Vs Citylife Retail Private Limited

National Company Law Tribunal · (2022) 09 NCLT CK 0048

Insolvency and Bankruptcy Code, 2016 — Section 7, 33(1)(a), 33(1)(b)(iii), 33(2), 33(5), 33(7),34(2), 34(4)(c), 52Insolvency and Bankruptcy Board of India (InsolvencyResolution Process for Corporate Persons) Regulations, 2016 — Regulation 39CInsolvency and Bankruptcy Board of India(Insolvency Professionals) Regulations, 2019 — Regulation 7A
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Tribunals and Commissions13 Sept 2022Disposed Of

Mansi Oils & Grains Pvt. Ltd Vs

National Company Law Tribunal · (2022) 09 NCLT CK 0045

Insolvency and Bankruptcy Code, 2016 — Section 7, 53, 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016 — Regulation 12, 15, 41, 45, 45(1), 45(3)
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Tribunals and Commissions12 Sept 2022

Indian Bank Vs Shri Rakesh Jolly

National Company Law Tribunal · (2022) 09 NCLT CK 0484

IBC, 2016-Section 95(1), 95(5), 96(1)(a), 99, 99(7)Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7(1), 7(2)Indian Succession Act, 1925
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Tribunals and Commissions12 Sept 2022Allowed

UCO Bank Vs Mayur Ply Industries Private Limited

National Company Law Tribunal · (2022) 09 NCLT CK 0488

Insolvency and Bankruptcy Code, 2016-Section 7, 7(1), 7(5)(a), 4(1), 13, 14, 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1)Limitation Act, 1963-Section 18, Article 137 of the Schedule
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