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Judgment
1 paragraphs · 56 words
Ld. Counsel Ms. M. Tripathy appears on behalf of the petitioner. Respondent is represented by Ld. Counsel Mr. S. K. Acharya. Both the counsel jointly submit that the matter has been amicably settled out of court and in this regard settlement memo has been filed. Accordingly, the matter is disposed of as settled out of court.
