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Tribunals and CommissionsDivision Bench(2022) 09 NCLT CK 0263

Chiripal Poly Films Ltd vs Fairdeal Process Automation Pvt Ltd

National Company Law Tribunal · Decided on 13 September 2022

HON’BLE JUDGES
Dr. Deepti Mukesh, Member (J) · Ajai Das Mehrotra, Member (T)
CASE NUMBER
CP(IB)/50(AHM)2022

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Judgment

3 paragraphs · 63 words

ORDER

Learned Counsel Mr. Abhishek Mehta for the applicant states that parties have amicably settled the matter and further states that he has been instructed to pray for withdrawal of the application. On instructions, request is made to allow him to withdraw the application, request granted.

Application is allowed to be withdrawn, thereby CP (IB) 50 (AHM) 2022 stand withdrawn and disposed of.