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Judgment
1 paragraphs · 52 words
Heard Brij Kishore Sharma, PCS appearing on behalf of Petitioner/ Operational Creditor. It has been submitted that the company has been struck off. He also submits that balance sheets after 2012 have not been filed. He seeks withdrawal of this application. In the circumstances, CP No. (IB)- 105/9/JPR/2020 is dismissed as withdrawn.
