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Heard Mr. Prashant Agarwal, PCA for the Petitioner/ Operational Creditor. Mr. Prateek Kedawat, Adv. appears for the Respondent/ Corporate Debtor. It has been submitted by the Learned PCA for the Petitioner that the matter has been amicably settled between the parties and he wishes to withdraw this petition. Permission granted. CP No. (IB)-290/9/JPR/2019 is dismissed as withdrawn.