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Judgment
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Heard Mr. Ankit Juneja, Adv. for the Petitioner/ Operational Creditor. Ms. Sagrika Joshi, Adv. appears on behalf of Ms. Nivedira R. Sarda, Adv. for the Respondent/ Corporate Debtor. It has been submitted by both the parties that the matter has been amicably settled between the parties. Learned Counsel for the Petitioner seeks to withdraw this petition. Permission granted. CP No. (IB)- 84/9/JPR/2020 is dismissed as withdrawn.
