COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2021

544 judgments · page 6 of 28

Tribunals and Commissions12 Nov 2021Dismissed

Shri Utpal Kumar Guha Vs NTPC GE Power Services Private Limited

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0028

Insolvency and Bankruptcy Code, 2016 — Section 5(6), 8, 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 5

Tribunals and Commissions12 Nov 2021Allowed

Oriental Iron Casting Ltd Vs Registrar of Companies & Anr

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0003

Tribunals and Commissions12 Nov 2021Allowed

Committee of Creditors of Educomp Solutions Limited Vs Mr. Mahender Kumar Khandelwal, Resolution Professional of Educomp Solutions Ltd

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0001

Insolvency and Bankruptcy Code, 2016 — Section 30(6), 31

Tribunals and Commissions11 Nov 2021Disposed Of

Adonis Travels Private Limited Vs Registrar of Companies

National Company Law Appellate Tribunal · (2021) 11 NCLT CK 0036

Companies Act, 2013 — Section 133, 158, 186(4), 230, 231, 232

Tribunals and Commissions11 Nov 2021Disposed Of

M/S Anamika Metal Private Limited Vs Registrar of Companies

National Company Law Appellate Tribunal · (2021) 11 NCLT CK 0035

Companies Act, 2013 — Section 230, 231, 232

Tribunals and Commissions11 Nov 2021Dismissed

M/s Inovace Automotive Private Limited Vs Registrar of Companies

National Company Law Appellate Tribunal · (2021) 11 NCLT CK 0034

Companies Act, 2013 — Section 252(1)National Company Law Tribunal (Amendment) Rules, 2017 — Rule 87A

Tribunals and Commissions11 Nov 2021Dismissed

Swan Energy Ltd Vs Chandra Prakash Jain, RP of E Complex Pvt

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0009

Tribunals and Commissions11 Nov 2021Disposed Of

Ashish Niranjan Nanavaty Resolution Professional Reliance Communications Infrastructure Ltd Vs Patrimoine Expo Pvt. Ltd. & Ors

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0008

Tribunals and Commissions11 Nov 2021Dismissed

Hukum Singh Vs Adaab Hotels Ltd

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0007

Insolvency and Bankruptcy Code, 2016 — Section 8, 9

Tribunals and Commissions11 Nov 2021Dismissed

Rajesh Kumar Gupta Vs Rabindra Kumar Mintri, Resolution Professional & Anr

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0006

Tribunals and Commissions11 Nov 2021

Josephluis Dsouza Vs Interocean Fincap Services Pvt Ltd

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0005

Tribunals and Commissions10 Nov 2021Dismissed

HemanshuJamnadasDomadia Shareholder & Director of M/s Silver Proteins Pvt Ltd Vs Central Bank of India

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0012

Insolvency and Bankruptcy Code, 2016 — Section 3(12), 7, 7(2), 7(5), 9, 10, 238AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 4Limitation Act, 1963 — Article 137

Tribunals and Commissions10 Nov 2021

Bharat Bhushan Kumar Vs Spaze Towers Pvt. Ltd. & Ors

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0010

Insolvency and Bankruptcy Code, 2016 — Section 7

Tribunals and Commissions09 Nov 2021

Dilip Kumar Manubhai Bhalodia & Anr Vs JM Financial Asset Reconstruction Company Ltd. & Anr

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0027

Tribunals and Commissions09 Nov 2021

Balmukh Goldjewel and Multitrading Pvt. Ltd Vs Rakesh Rathi & Ors

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0025

Tribunals and Commissions09 Nov 2021

Subhlaxmi Compusis Pvt. Ltd Vs IDFC First Bank Ltd. & Ors

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0024

Tribunals and Commissions09 Nov 2021Disposed Of

Rajkumar Dhamdhere Vs ASK Energy Solutions Pvt. Ltd. & Ors

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0023

Insolvency and Bankruptcy Code, 2016 — Section 12A

Tribunals and Commissions09 Nov 2021

LIC Housing Finance Ltd Vs C.A. Kannan Tiruvengadam & Ors

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0022

Tribunals and Commissions08 Nov 2021

Drip Capital Inc. Vs Concord Creations(India) P. Ltd.

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0502

I&B Code, 2016-Section 61(1), 7, 3(6), 3(8), 3(10), 3(11), 3(12), 5(8), 5(8)(e)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4

Tribunals and Commissions08 Nov 2021

Delhi NCR Consulting Pvt. Ltd Vs Anup Kumar (Resolution Professional)

National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0020