COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2021

544 judgments · page 28 of 28

Tribunals and Commissions08 Jan 2021Disposed Of

Pandalai Consultants Pvt. Ltd. And Anr. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0004

Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)

Tribunals and Commissions08 Jan 2021Disposed Of

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0003

Companies Act, 2013 — Section 230, 231, 232

Tribunals and Commissions04 Jan 2021Dismissed

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0002

Companies Act, 2013 — Section 248, 248(5), 250, 252, 252(3), 455

Tribunals and Commissions04 Jan 2021Dismissed

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0001

National Company Law Tribunal Rules, 2016 — Rule 11Companies Act, 2013 — Section 252, 420, 420(2)