National Company Law Appellate Tribunal Judgments 2021

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)

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Tribunals and Commissions05 Feb 2021Allowed

Pr. Commissioner Of Income Tax-6 Vs M/s Neutron Steel Trading Pvt. Ltd. And Anr.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0031

Income Tax Act, 1961 — Section 143(1), 148Companies Act, 2013 — Section 252, 252(1), 252(3)

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Tribunals and Commissions05 Feb 2021Allowed

Pradeep Kumar & Company Vs Apace Builders And Contractors Pvt. Ltd.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0004

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 9(5)(2(d), 14(1), 14(2), 14(3), 14(4)

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Tribunals and Commissions04 Feb 2021Disposed Of

Serious Fraud Investigation Office Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0001

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 9Companies Act, 2013 — Section 211, 212(1)(c), 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions02 Feb 2021Allowed

Lurgi India International Services Pvt. Ltd. Vs Air Liquide Global E & C Solutions India Pvt. Ltd.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0039

Companies Act, 2013 — Section 230, 230(9), 231, 232, 234

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Tribunals and Commissions01 Feb 2021

Knight Frank (India) Pvt. Ltd. Vs CAPL Hotels And Spa Private Ltd.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0050

Insolvency And Bankruptcy Code, 2016 — Section 9, 14, 15, 17, 18Negotiable Instruments Act, 1881 — Section 138

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Tribunals and Commissions01 Feb 2021Allowed

M/S Ascentis India Construction Pvt. Ltd. Vs

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0049

Income Tax Act, 1961 — Section 178Insolvency And Bankruptcy Code, 2016 — Section 53, 59Insolvency And Bankruptcy Board Of India (Voluntary Liquidation Process) Regulations, 2017 — Regulation 9, 14, 14(3)(c), 30, 38

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Tribunals and Commissions01 Feb 2021Disposed Of

Rightmatch Holdings Limited Vs R Systems International Limited

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0042

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 25AForeign Exchange Management (Cross Border Merger) Regulations, 2018 — Regulation 9Companies Act, 2013 — Section 133, 230, 230(5), 231, 232, 233, 234

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Tribunals and Commissions01 Feb 2021Disposed Of

M/s Harita Limited And Ors. Vs M/s Minda Industries Limited

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0038

Income Tax Act, 1961 — Section 72(A)Companies Act, 2013 — Section 133, 230, 231, 232

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Tribunals and Commissions01 Feb 2021

Construmart Online Private Limited Vs Maxworth Infrastructures Pvt. Ltd.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0002

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Tribunals and Commissions27 Jan 2021Allowed

Kapil Tyagi Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0049

Companies Act, 2013 — Section 248, 252, 252(3)

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Tribunals and Commissions21 Jan 2021Disposed Of

Asstt. Commissioner Of Income Tax Circle Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0046

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148

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Tribunals and Commissions21 Jan 2021Disposed Of

Income Tax Officer, Ward 25(2), New Delhi Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0045

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194C, 194H, 194J

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Tribunals and Commissions20 Jan 2021Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0035

Companies Act, 2013 — Section 248(1), 252, 252(1)Income Tax Act, 1961 — Section 139, 143(3), 144, 147, 148, 271(1)(b), 271(1)(c), 271(f)Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9

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Tribunals and Commissions19 Jan 2021Disposed Of

Asst. Commissioner Of Income Tax Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0029

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Tribunals and Commissions19 Jan 2021Disposed Of

RBTS Travels India Pvt. Ltd. And Ors. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0028

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)

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Tribunals and Commissions19 Jan 2021Disposed Of

Income Tax Officer, Ward 13(1) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 01 NCLT CK 0027

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148

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National Company Law Appellate Tribunal judgments, 2021