Insolvency And Bankruptcy Code, 2016 — Section 9, 12, 12(2), 14, 19(2), 30(6), 31, 33, 33(1), 33(5), 33(7), 34, 56Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 12, 13Income Tax Act, 1961 — Section 178

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Tribunals and Commissions23 Feb 2021Allowed

Progfin Technologies Private Limited Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0059

Companies Act, 2013 — Section 248, 252

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Tribunals and Commissions23 Feb 2021Dismissed

KIC Food Products Pvt. Ltd. Vs Ireo Residences Co. Pvt. Ltd.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0058

Insolvency And Bankruptcy Code, 2016 — Section 3, 7, 7(1), 21(6A)(a), 21(6A)(b), 60(1)

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Tribunals and Commissions23 Feb 2021Disposed Of

Income Tax Officer, Ward 8(2) Vs Registrar Of Companies, Delhi And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0056

Income Tax Act, 1961 — Section 142(1), 143(2)Companies Act, 2013 — Section 252Companies Act, 1956 — Section 560

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Tribunals and Commissions23 Feb 2021Disposed Of

Breaking Wave Software Pvt. Ltd. And Ors. Vs

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0054

Companies Act, 2013 — Section 133, 230, 231, 232

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Tribunals and Commissions23 Feb 2021

M/s Annalakshmi Tradelinks Private Limited And Ors. Vs

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0052

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Tribunals and Commissions22 Feb 2021Allowed

Dharampal Satyapal Sons Pvt. Ltd. Vs DS Intellectual Properties Pvt. Ltd.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0041

Companies Act, 2013 — Section 230, 230(5), 231, 232, 234

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Tribunals and Commissions22 Feb 2021Disposed Of

Income Tax Officer, Ward 26(4) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0026

Income Tax Act, 1961 — Section 139, 139(1), 143(3), 147, 148, 194CCompanies Act, 2013 — Section 252Companies Act, 1956 — Section 550, 560

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Tribunals and Commissions19 Feb 2021Disposed Of

Sailesh Kumar Vs M/S FCRD India Pvt. Ltd

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0046

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 14, 15, 17, 18

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Tribunals and Commissions19 Feb 2021Disposed Of

Artimpianti India Private Limited Vs

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0045

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 7Insolvency And Bankruptcy Code, 2016 — Section 10, 10(3)(a), 10(3)(c), 13, 14, 15, 17, 18

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Tribunals and Commissions19 Feb 2021Disposed Of

Henan Boom Gelatin Co. Ltd Vs Sunil Healthcare Limited

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0044

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2)(a), 9, 9(3)(c), 9(5)

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Tribunals and Commissions19 Feb 2021Allowed

M/S Indian Steel And Power Pvt. Ltd. Vs Pushp Steels And Mining Pvt. Ltd.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0043

Companies Act, 2013 — Section 13, 133, 230, 231, 232, 232(3)(i), 232(4)Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 27Companies (Registered Valuers And Valuation) Rules, 2017 — Rule 11

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Tribunals and Commissions18 Feb 2021Allowed

Serendipity Buildtech Pvt. Ltd. Vs

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0019

Companies Act, 2013 — Section 66, 66(1), 66(1)(a), 66(3), 66(5), 102, 103, 114, 133

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Tribunals and Commissions16 Feb 2021Disposed Of

Allwin Footwear Private Limited Vs Gusbi International Limited And Anr.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0037

Companies Act, 2013 — Section 230, 231, 232

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Tribunals and Commissions16 Feb 2021Disposed Of

M/s U H V Equipments Private Limited Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0013

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 248(3), 252, 252(1)

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Tribunals and Commissions16 Feb 2021Disposed Of

Income Tax Officer, Ward- 20(1) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0012

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148

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Tribunals and Commissions15 Feb 2021Allowed

Income Tax Officer, Ward-22(2) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0036

Income Tax Act, 1961 — Section 139, 148Companies Act, 2013 — Section 252(1), 252(3)

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