National Company Law Appellate Tribunal Judgments 2021

Tribunals and Commissions15 Feb 2021Allowed

Income Tax Officer, Ward-25(4) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0017

Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 131(1A), 139, 147, 148

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Tribunals and Commissions15 Feb 2021Allowed

Asstt. Commissioner Of Income Tax Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0016

Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 142(1), 153A, 153C

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Tribunals and Commissions12 Feb 2021

PPG Asian Paints Pvt. Ltd. Vs Harsh Speciality Coating Private Ltd.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0051

Insolvency And Bankruptcy Code, 2016 — Section 9, 14, 15, 17, 18

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Tribunals and Commissions12 Feb 2021Allowed

Income Tax Officer, Ward-19(3) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0035

Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 139, 147, 148

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Tribunals and Commissions12 Feb 2021Allowed

Income Tax Officer, Ward1(1) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0034

Income Tax Act, 1961 — Section 139(1), 142(1), 143(2), 147, 148Companies Act, 2013 — Section 252, 252(1), 252(3)

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Tribunals and Commissions12 Feb 2021Disposed Of

Income Tax Officer, Ward 8(2) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0033

Income Tax Act, 1961 — Section 139(1), 142(1), 143(2)Companies Act, 2013 — Section 252Companies Act, 1956 — Section 550, 560

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Tribunals and Commissions12 Feb 2021Disposed Of

Income Tax Officer, Ward 22(1) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0021

Income Tax Act, 1961 — Section 139, 139(1), 143(3), 147, 148Companies Act, 2013 — Section 252Companies Act, 1956 — Section 550, 560

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Tribunals and Commissions12 Feb 2021Disposed Of

Income Tax Officer Ward 12(3) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0020

Income Tax Act, 1961 — Section 139, 139(1), 142(1), 142(1)(i), 143(3), 147Companies Act, 2013 — Section 252Companies Act, 1956 — Section 550, 560

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Tribunals and Commissions12 Feb 2021Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0015

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1)Income Tax Act, 1961 — Section 144, 147, 148, 194A, 194C, 194I, 194J

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Tribunals and Commissions12 Feb 2021Allowed

Asstt. Commissioner Of Income Tax Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0014

Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 142(1), 153A, 153C

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Tribunals and Commissions11 Feb 2021Disposed Of

M/s Montreaux Resorts Private Limited & Others Vs M/s Ascot Hotels & Resorts Limited & Others

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0040

Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Companies Act, 2013 — Section 2(55), 241, 242, 244, 433Arbitration And Conciliation Act, 1996 — Section 8

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Tribunals and Commissions10 Feb 2021Dismissed

Rushil Garg Vs M/s Revelation Unique Retail And Marketing (P) Ltd.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0048

Insolvency And Bankruptcy Code, 2016 — Section 5(8), 7

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Tribunals and Commissions10 Feb 2021Disposed Of

Assistant Commissioner Of Income Tax Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0030

Income Tax Act, 1961 — Section 132, 139, 139(1), 143(3), 147, 148Companies Act, 2013 — Section 252Companies Act, 1956 — Section 550, 560

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Tribunals and Commissions10 Feb 2021Disposed Of

Income Tax Officer, Ward 17(2) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0029

Income Tax Act, 1961 — Section 139, 139(1), 143(2), 143(3), 148Companies Act, 2013 — Section 252Companies Act, 1956 — Section 550, 560

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Tribunals and Commissions10 Feb 2021Disposed Of

Income Tax Officer, Ward 15(2) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0027

Income Tax Act, 1961 — Section 139, 139(1), 143(3), 147, 148Companies Act, 2013 — Section 252Companies Act, 1956 — Section 550, 560

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Tribunals and Commissions10 Feb 2021Dismissed

Enochian Designs Vs M/s CMS Associates Private Limited

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0025

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5Insolvency And Bankruptcy Code, 2016 — Section 4, 7, 8, 9, 9(3)(b), 10Micro, Small And Medium Enterprises Development Act, 2006 — Section 15

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Tribunals and Commissions10 Feb 2021Disposed Of

M/s Sampark Capital Management Pvt. Ltd. Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0011

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)

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Tribunals and Commissions09 Feb 2021Dismissed

Punjab National Bank And Anr. Vs Carnation Auto India Pvt. Ltd. And Anr.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0047

Insolvency And Bankruptcy Board Of India (Insolvency Professionals) Regulations, 2016 — Regulation 11, 11(7), 11(8)Insolvency And Bankruptcy Board Of India (Inspection And Investigation) Regulations, 2017 — Regulation 13Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 31

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Tribunals and Commissions08 Feb 2021Disposed Of

Assistant Commissioner Of Income Tax Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0010

Companies Act, 1956 — Section 550, 560Companies Act, 2013 — Section 252Income Tax Act, 1961 — Section 147, 139, 139(1), 143(3), 147, 148, 151(1), 194C, 194H

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Tribunals and Commissions08 Feb 2021Disposed Of

Income Tax Officer, Ward 21(1) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2021) 02 NCLT CK 0009

Companies Act, 1956 — Section 550, 560Companies Act, 2013 — Section 252Income Tax Act, 1961 — Section 139(1), 142(1), 143(3), 147

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National Company Law Appellate Tribunal judgments, 2021