Tribunals and Commissions15 Dec 2021Allowed
Pani Trading Corporation Vs Mr. Jagadish Chandra B. Mistry IRP of Sona Alloys Pvt. Ltd
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0036
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2021
544 judgments · page 2 of 28
Tribunals and Commissions15 Dec 2021Dismissed
Anirudh Kumar Vs IBM India Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0035
Insolvency and Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions15 Dec 2021Dismissed
Shirdi Industries Ltd & Anr Vs Commissioner of CGST & Ors
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0032
Tribunals and Commissions14 Dec 2021Dismissed
Sudip Bhattacharya Resolution Professional of Reliance Naval and Engineering Ltd Vs Citi Securities & Financial Services Pvt. Ltd
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0031
Tribunals and Commissions14 Dec 2021Dismissed
J N Arora Trading Company Vs Ashok Kriplani, Resolution Professional Of Nibula Print and Pack Pvt. Ltd
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0030
Tribunals and Commissions13 Dec 2021Allowed
B. Sreekala Vs Al Sadiq Sweets & Anr.
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0339
Insolvency and Bankruptcy Code, 2016-Section 3(12), 4, 4(1), 5(1), 5(6), 5(7), 5(8), 5(11), 5(12), 5(20), 5(21), 7, 7(6), 8, 8(2), 9, 9(1), 9(2), 9(5), 9(5)(2)(d), 9(6), 10, 10(5), 10AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Code of Civil Procedure-Section 115
Tribunals and Commissions13 Dec 2021
M/s Edelweiss Asset Reconstruction Company Limited Vs V Mahesh & Anr.
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0340
Insolvency & Bankruptcy Code, 2016-Section 3(6), 7, 9, 10, 13(1)(b), 15(1)(c), 18(1), 18(1)(b), 25, 25(2)(e), 61
Tribunals and Commissions13 Dec 2021
M/s Mantena Laboratories Limited Vs Edelweiss Asset Reconstruction Company Limited
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0341
Insolvency and Bankruptcy Code, 2016-Section 7, 9, 5(8)I & B (AAA) Rules, 2016-Rule 4SARFAESI Act, 2002-Section 13(2)
Tribunals and Commissions13 Dec 2021
Suraksha Asset Reconstruction Ltd Vs Abhay Narayan Manudhane, Resolution Professional of Housing Development and Infrastructure Ltd. & Anr
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0029
Tribunals and Commissions10 Dec 2021
Mr Shankar Sundaram Vs M/s Amalgamations Ltd & Ors
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0342
CPC-Order XLI Rule 27
Tribunals and Commissions10 Dec 2021Dismissed
Go Airlines (India) Ltd Vs Sovika Aviation Services Pvt. Ltd
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0027
Insolvency and Bankruptcy Code, 2016 — Section 9, 61Limitation Act, 1963 — Section 18/li>
Tribunals and Commissions10 Dec 2021Disposed Of
Sharad Srivastava Vs Value Infracon India Pvt. Ltd. & Ors
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0022
Tribunals and Commissions10 Dec 2021Disposed Of
M/s. Jai International Pvt. Ltd Vs M/s. Jaroli Agro Pvt.Ltd
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0021
Insolvency and Bankruptcy Code, 2016 — Section 5(21), 8, 8(2)(a), 9, 9(5), 61Limitation Act, 1963 — Section 18/li>
Tribunals and Commissions10 Dec 2021Dismissed
Bishal Jaiswal Vs Asset Reconstruction Company India Ltd. & Anr
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0020
Insolvency and Bankruptcy Code, 2016 — Section 7, 7(2), 7(3), 7(4), 7(5), 33(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2)Limitation Act, 1963 — Section 6, 14, 18, 19, 23, 24
Tribunals and Commissions09 Dec 2021Dismissed
PJ Network Pvt. Ltd Vs Mr. Pardeep Kumar Lakhani
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0026
Insolvency and Bankruptcy Code, 2016 — Section 9, 9(5), 14(2), 14(3), 17, 60(5)
Tribunals and Commissions09 Dec 2021Dismissed
Apya Capital Services Private Limited Vs Guardian Homes Privat Limited
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0025
Insolvency and Bankruptcy Code, 2016 — Section 5(6)(a), 5(6)(b), 7, 8(1), 9Companies Act, 2013 — Section 242(1), 424(1)National Company Law Appellate Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions09 Dec 2021Disposed Of
Dharmesh Jain, Managing Director (Suspended) Vs IDBI Trusteeship Services Ltd. & Anr
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0024
Insolvency and Bankruptcy Code, 2016 — Section 12A
Tribunals and Commissions08 Dec 2021Disposed Of
Bharatiya Kamgar Sena Workmen Union of BDIL Vs Vijay Kumar Iyer (Liquidator)
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0019
Insolvency and Bankruptcy Code, 2016 — Section 7, 29A, 31, 32(A)(4), 35, 35(1)(e), 35(2), 52, 53, 61(1)Companies Act, 2013 — Section 66, 133, 230, 230(6), 231, 232Competition Act, 2002 — Section 7(1)
Tribunals and Commissions08 Dec 2021Allowed
State Of West Bengal Through The Principal Secretary 'West Bengal Biotech Development Corporation Limited' Vs Keshav Park Private Limited
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0018
Insolvency and Bankruptcy Code, 2016 — Section 8, 9, 9(3), 9(3)(d), 14Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Article 137
Tribunals and Commissions08 Dec 2021Disposed Of
Reliance Naval and Engineering Ltd Vs A.P. Securitas Pvt. Ltd. & Ors
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0017
Insolvency and Bankruptcy Code, 2016 — Section 9