Tribunals and Commissions08 Dec 2021Dismissed
Municipal Corporation Faridabad Vs Sajeve Bhushan Deora & Ors
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0016
Insolvency and Bankruptcy Code, 2016 — Section 60(5)
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2021
544 judgments · page 3 of 28
Tribunals and Commissions07 Dec 2021
Aurore Life Sciences Private Ltd Vs Dayakar Reddy Mallu & Ors
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0013
Tribunals and Commissions07 Dec 2021Allowed
GP Global Energy Pvt. Ltd Vs Mr. Sandeep Mahajan & Anr
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0012
Tribunals and Commissions06 Dec 2021
K. Vaidyalingam Vs S.K. Ganesan & Ors.
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0343
Tribunals and Commissions06 Dec 2021Allowed
Rajasthan State Road Development & Construction Corporation Ltd Vs Vasundhra Gupta
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0014
Insolvency and Bankruptcy Code, 2016 — Section 3(31), 9, 14, 14(1)(d), 14(2), 20, 25, 30, 31(1), 60(5), 60(5)(c), 238Stamp Act, 1899 — Section 2(14)Specific Relief Act 1963 — Section 12, 14
Tribunals and Commissions06 Dec 2021Disposed Of
Par Formulations Pvt. Ltd. Vs Print House (India) Pvt. Ltd
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0011
Insolvency and Bankruptcy Code, 2016 — Section 30(2)(e), 31(1), 61, 238Contract Act, 1872 — Section 62Easements Act, 1982 — Section 59, 62(a), 62(i)
Tribunals and Commissions06 Dec 2021Disposed Of
Vasundhra Gupta Vs Mr. Sandeep Mathur
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0010
Insolvency and Bankruptcy Code, 2016 — Section 20, 60(5), 238Contempt of Court Act, 1971 — Section 12Companies Act, 2013 — Section 425
Tribunals and Commissions06 Dec 2021Dismissed
Department of Goods & Service Tax Vs Technova Plastic Industries Private Limited
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0008
Insolvency and Bankruptcy Code, 2016 — Section 30(6), 31(1), 61
Tribunals and Commissions03 Dec 2021
Sumit Binani Vs V. Venkatachalam & Anr.
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0344
Insolvency and Bankruptcy Code, 2016-Section 61(1), 14(2), 14(2A)
Tribunals and Commissions03 Dec 2021
Mr. T. Prabhakar Vs Mr. S Krishnan & Ors.
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0345
I&B Code, 2016-Section 7, 7(4), 7(5), 7(6), 7(7), 18(1)(b)Negotiable Instruments Act, 1881-Section 138Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions03 Dec 2021Disposed Of
Minda TG Rubber Pvt. Ltd. With Toyoda Gosei minda India Pvt. Ltd Vs
National Company Law Appellate Tribunal · (2021) 12 NCLT CK 0002
Company Act, 2013 — Section 230, 231, 232Company (Compromise, Arrangements and Amalgamation) Rules, 2016 — Rule 16
Tribunals and Commissions02 Dec 2021Disposed Of
Shorewala Investment And Properties Private Limited Vs
National Company Law Appellate Tribunal · (2021) 12 NCLT CK 0003
Company Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions02 Dec 2021Allowed
Arrow Engineering Ltd Vs Golden Tobacco Limited
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0007
Insolvency and Bankruptcy Code, 2016 — Section 3(11), 7, 61Contract Act, 1872 — Section 10Limitation Act, 1963 — Section 18, 19
Tribunals and Commissions01 Dec 2021
Mr. C. Raja John Vs Mr. R. Raghavendran & Ors.
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0346
Insolvency and Bankruptcy Code, 2016-Section 61, 29A, 29A(c), 29A(e), 29A(h), 25, 25(2)(h), 240A, 12ACompanies Act, 2013MSME Development Act, 2006
Tribunals and Commissions01 Dec 2021Dismissed
Avneesh Kumar Singh Vs Indian Delco Private Limited
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0005
Companies Act, 2013 — Section 180(1)(c), 180(5)Insolvency and Bankruptcy Code, 2016 — Section 7, 7(4)
Tribunals and Commissions01 Dec 2021Dismissed
M/s. Hasmukh N. Shah & Associates Vs M/s. Victoria Entertainment Pvt. Ltd
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0004
Constitution of India, 1950 — Article 141Code of Criminal Procedure, 1973 — Section 154, 154(2)Limitation Act, 1963 — Section 12, 12(2)
Tribunals and Commissions01 Dec 2021Dismissed
Assistant Commissioner Central Goods and Service Tax Vs Mr. Pravin Charan Dwary IRP/RP M/s Swastik Ceracon
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0003
Insolvency and Bankruptcy Code, 2016 — Section 7, 14, 14(1), 61, 231, 238
Tribunals and Commissions01 Dec 2021Dismissed
Zillion Infraprojects Pvt. Ltd Vs Indure Private Ltd
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0002
Insolvency and Bankruptcy Code, 2016 — Section 5(6), 8, 8(2), 9, 61
Tribunals and Commissions01 Dec 2021Dismissed
Kiran Shah RP for KSL and Industries Ltd Vs Enforcement Directorate, Kolkata
National Company Law Appellate Tribunal · (2021) 12 NCLAT CK 0001
Tribunals and Commissions29 Nov 2021
S. Sudeep Vs Dhanalakshmi Bank Limited & Ors.
National Company Law Appellate Tribunal · (2021) 11 NCLAT CK 0495
Insolvency and Bankruptcy Code, 2016-Section 7, 3(12)SARFAESI Act-Section 13(2), 13(4)Limitation Act, 1963-Article 137, Section 18