Tribunals and Commissions10 Apr 2019Dismissed
Neeraj Jain Vs Yes Bank Ltd. & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0056
Insolvency And Bankruptcy Code, 2016 — Section 7
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 33 of 43
Tribunals and Commissions10 Apr 2019Disposed Off
Chander Mohan Sawhney Vs Central Bank Of India Ltd. & Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0055
Insolvency And Bankruptcy Code, 2016 — Section 7, 12A
Tribunals and Commissions09 Apr 2019Disposed Of
Ramesh Kumar Bajaj And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0020
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions09 Apr 2019Disposed Of
M/S Firepro Wireless & Technologies Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0019
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)
Tribunals and Commissions09 Apr 2019Disposed Of
M/S Meher Creations Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0018
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions09 Apr 2019Disposed Of
Ramesh Chand Chaurasia Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0014
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions09 Apr 2019Disposed Of
M/s C.I. Hearing Instruments Private Limited Vs REGISTRAR OF COMPANIES And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0002
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions09 Apr 2019Allowed
Sham Lal Vs Ramboli India Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0004
Insolvency and Bankruptcy Code, 2016 — Section 9National Company Law Appellate Tribunal Rules, 2016 — rule 11
Tribunals and Commissions09 Apr 2019Dismissed
Rajit Mehra Vs Punjab National Bank & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0003
Insolvency and Bankruptcy Code, 2016 — Section 29A
Tribunals and Commissions09 Apr 2019Dismissed
Phoenix ARC Pvt. Ltd Vs Ketulbhai Ramubhai Patel
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0002
Insolvency and Bankruptcy Code, 2016 — Section 5(7), 5(8), 5(8)(f), 7, 9, 60(50)(c)Indian Contract Act, 1872 — Section 176
Tribunals and Commissions09 Apr 2019Disposed Off
Sunil Goel Vs Guild Builders Private Limited & Ors.
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0001
Securities and Exchange Board of India Act, 1992 — Section 11(2)(h), 30Substantial Acquisition of Shares and Takeovers Regulations, 2011 — Regulation 31(1), 31(2)
Tribunals and Commissions08 Apr 2019Dismissed
M/S Naik Environmental Engineers Pvt. Ltd. Vs M/S Lucina Land Development Limited
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0016
Insolvency And Bankruptcy Code (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 4, 5(6), 5(20), 5(21), 8, 8(1), 9, 9(5)
Tribunals and Commissions08 Apr 2019Disposed Of
M/S Kempty Konstructions Private Limited And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0006
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 164(2), 248, 248(1), 252, 252(1), 252(3), 455(4), 455(5)Companies Act, 1956 — Section 111, 397, 398, 402, 403
Tribunals and Commissions08 Apr 2019Allowed
Rasiklal S. Mardia Vs Amar Dye Chem Limited & Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0014
Companies Act, 1956 — Section 20(2), 80, 81, 100, 103, 390(a), 391, 391(1), 391(I)(b), 392, 393, 394, 433, 419(4), 457, 446, 446(2)Companies Act, 2013 — Section 230(1)Insolvency And Bankruptcy Code, 2016 — Section 7, 8, 9
Tribunals and Commissions08 Apr 2019Dismissed
Bhavna Sanjay Ruia Vs Insolvency and Bankruptcy Board of India
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0010
Insolvency and Bankruptcy Code, 2016 — Section 31, 33, 61
Tribunals and Commissions08 Apr 2019Allowed
JM Financial Asset Reconstruction Company Ltd Vs M/s. Well-Do Holdings and Exports Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0009
Insolvency and Bankruptcy Code, 2016 — Section 29A, 30(2), 31, 31(1), 62
Tribunals and Commissions08 Apr 2019Disposed Off
Padmanabhan Venkatesh Vs V. Venkatachalam & Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0008
Insolvency and Bankruptcy Code, 2016 — Section 30(2), 30(2)(b), 30(4), 31, 53Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons), Regulations 2016 — Regulation 35,35(1)(c), 37, 38
Tribunals and Commissions08 Apr 2019Disposed Off
Insys Instruments Systems (India) Pvt Ltd. Vs Registrar of Companies (Karnataka)
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0007
Companies Act, 2013 — Section 248, 248(1), 252(3), 421, 455,
Tribunals and Commissions08 Apr 2019Disposed Off
Nimitaya Infotech Pvt. Ltd Vs Indiabulls Housing Finance Ltd
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0005
Insolvency and Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions05 Apr 2019Disposed Off
R. Vijay Kumar & Anr Vs Kasi Viswanathan & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0015
Insolvency And Bankruptcy Code, 2016 — Section 14, 29A, 33, 35, 38, 39, 40Companies Act, 1956 — Section 390(a), 391, 391(1), 391(1)(b)Companies Act, 2013 — Section 48, 48(6), 66, 68 ,133, 230, 230(1), 230(3), 230(6)