Tribunals and Commissions25 Apr 2019Dismissed
Atmaram B. Agarwal And Ors Vs Supriya Prints Pvt Ltd And Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0030
Companies Act, 2013 — Section 421
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 31 of 43
Tribunals and Commissions24 Apr 2019Allowed
A.V. Wires Private Limited Vs Fortune Fasteners Private Limited
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0017
Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(1), 9(2), 9(3), 9(5)(e), 9(5)(i), 9(5)(i)(a), 9(5)(i)(b), 9(5)(i)(c), 9(5)(i)(d), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(4), 15, 17, 18, 19, 20, 21
Tribunals and Commissions24 Apr 2019Disposed Of
Mussorrie Estates Private Limited And Ors. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0012
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3), 455
Tribunals and Commissions24 Apr 2019Disposed Off
Ram Niwas Basia & Ors Vs Vijender Sharma, R.P. Of Global Houseware Ltd
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0035
Insolvency & Bankruptcy Code, 2016 — Section 14, 29A, 33, 35, 38, 39, 40Companies Act, 1956 — Section 390(a), 391, 391(1), 391(1)(b)Companies Act, 2013, — Section 48, 66, 68, 133, 230
Tribunals and Commissions24 Apr 2019Disposed Off
Raju Verma Vs Kaushalya Ahluwalia & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0034
Insolvency & Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions24 Apr 2019Disposed Off
Damont Developers Pvt. Ltd Vs Bank Of Baroda & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0033
Insolvency & Bankruptcy Code, 2016 — Section 3(6), 3(12), 3(11), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 9, 18(f), 60(5), 61Insolvency And Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 4, 4(3)
Tribunals and Commissions24 Apr 2019Disposed Off
Oriental Bank Of Commerce Vs Allied Strips Ltd. & Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0032
Insolvency & Bankruptcy Code, 2016 — Section 31, 31(2)
Tribunals and Commissions24 Apr 2019Dismissed
Sunil Jain And Vs Punjab National Bank & Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0031
Insolvency & Bankruptcy Code, 2016 — Section 5(13), 14, 14(1)(d), 14(2), 21, 25, 29A, 29A(c), 30(2), 30(2)(a)Companies Act, 2013 — Section 56, 57Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 16A(7), 31, 32, 33, 34
Tribunals and Commissions23 Apr 2019Disposed Of
Godwin Finance And Leasing Private Limited And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0013
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions23 Apr 2019Dismissed
Swift Sales Vs Sudhir Power Projects Limited
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0009
Insolvency And Bankruptcy Code (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(5)(ii)Indian Contract Act, 1872 — Section 59, 60, 61
Tribunals and Commissions23 Apr 2019Disposed Off
Debashish Nanda Vs D.P. Garg & Co. Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0060
Tribunals and Commissions23 Apr 2019Dismissed
Edelweiss Asset Reconstruction Company Limited Vs Orissa Manganese And Minerals Limited & Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0037
Insolvency & Bankruptcy Code, 2016 — Section 5(7), 5(8), 5(20), 5(21), 15, 18(1)(b), 29(A), 30(5), 30(2), 31(1), 32, 60(5), 61(3)Mines And Mineral (Development And Regulation) Amendment Act, 1972 — Section 25(2)Real Estate (Regulation And Development Act, 2016 — Section 2
Tribunals and Commissions23 Apr 2019Disposed Off
Ms. Anju Agarwal Vs Bombay Stock Exchange & Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0036
Insolvency & Bankruptcy Code, 2016 — Section 10, 14, 14(1)(a), 17(2)(e), 18, 238Securities And Exchange Board Of India Act, 1992 — Section 11B, 28A, 28(A)(3)Second And Third Schedules to the Income-tax Act, 1961 — Section 15T, 220, 221, 222, 223, 224, 225, 226, 227, 228A, 229, 232
Tribunals and Commissions22 Apr 2019Dismissed
Central Goods And Services Tax Department Vs Dinkar Tiruvannapuram Venkatasubramanian
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0038
Insolvency & Bankruptcy Code, 2016 — Section 61(2)
Tribunals and Commissions18 Apr 2019Allowed
Jungheinrich Lift Truck India Pvt. Ltd Vs United Cold Chain & Food Processing Ltd
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0041
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions18 Apr 2019Dismissed
Anil Goel Vs 2I Capital PCC
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0040
Tribunals and Commissions18 Apr 2019Dismissed
Vinod Mahavir Prasad Vs Renior Management Consulting (India) & Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0039
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions16 Apr 2019Disposed Of
M/s Jagdishwar Infraprojects Private Limited And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0015
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 143(1)(a)
Tribunals and Commissions16 Apr 2019Disposed Of
M/S Newtech Buildtech Private Limited And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0011
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions16 Apr 2019Disposed Of
M/S Ustat Leasing And Finance Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0008
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)