COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2019

860 judgments · page 30 of 43

Tribunals and Commissions13 May 2019Allowed

ISS Golden Goa Developers Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 05 NCLT CK 0003

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 164(2), 248, 248(1), 248(5), 252, 252(3), 445

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Tribunals and Commissions08 May 2019Allowed

State Trading Corporation Of India Limited Vs M/s Spacevision Impex Private Limited

National Company Law Appellate Tribunal · (2019) 05 NCLT CK 0019

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 14(4)Central Sales Tax Act, 1956 — Section 8(4)(a)

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Tribunals and Commissions08 May 2019Dismissed

M/S. Starlog Enterprises Limited Vs M/s Sarens Heavy Lift India Private Limited

National Company Law Appellate Tribunal · (2019) 05 NCLT CK 0018

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 4, 5(6), 5(20), 5(21), 8, 8(1), 9, 9(5)

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Tribunals and Commissions08 May 2019Allowed

M/s. Rationalheads Technologies Pvt. Ltd. Vs M/S. India Sports Flashes Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 05 NCLT CK 0015

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(2), 9, 9(4), 9(5)(i), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(4), 15, 17, 18, 19, 20, 21

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Tribunals and Commissions08 May 2019Disposed Of

Super Transsystem Private Limted Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 05 NCLT CK 0010

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3), 455Income Tax Act, 1961 — Section 200(3)

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Tribunals and Commissions08 May 2019Disposed Of

M/S Creative Adlab Private Limited And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 05 NCLT CK 0007

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)

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Tribunals and Commissions03 May 2019Allowed

J M D Hotels Private Limited Vs Registrar Of Companies NCT Of Delhi And Haryana

National Company Law Appellate Tribunal · (2019) 05 NCLT CK 0014

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3)Companies Act, 1956 — Section 560(6)

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Tribunals and Commissions30 Apr 2019Dismissed

Nicco Corporation Ltd. Vs Technology Development Board

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0023

Insolvency & Bankruptcy Code 2016 — Section 42Companies Act, 1956 — Section 80, 80(1), 80(1)(a)Companies Act, 2013 — Section 55

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Tribunals and Commissions30 Apr 2019Dismissed

Siddharth Nayar Vs Sanjeve Bhushan Deora

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0022

Companies Act, 2013 — Section 420

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Tribunals and Commissions30 Apr 2019Disposed Off

Punit Garg Vs Ericsson India Pvt. Ltd. & Anr.

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0021

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Tribunals and Commissions30 Apr 2019Dismissed

Ingen Capital Group LLC. Vs Ramkumar S. V. & Anr.

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0019

Insolvency And Bankruptcy Code, 2016 — Section 30(2)

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Tribunals and Commissions30 Apr 2019Dismissed

Alok Jain Vs Tijaria Polypipes Ltd

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0018

Insolvency And Bankruptcy Code, 2016 — Section 8, 9

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Tribunals and Commissions30 Apr 2019Dismissed

Manoj Bathla Vs Vishwanah Bathla

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0017

Companies Act, 2013 — Section 2(55), 58, 59, 241, 242, 244, 244(1)(a)

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Tribunals and Commissions30 Apr 2019Disposed Off

Varada Drilling One Pte. Ltd. & Anr. Vs Mr. Sundaresh Bhatt, Resolution Professional

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0016

Insolvency And Bankruptcy Code, 2016 — Section 60

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Tribunals and Commissions29 Apr 2019Dismissed

Santosh Shinde Vs Fairmacs Shipping And Transport Services Pvt. Ltd. & Anr

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0028

Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9

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Tribunals and Commissions29 Apr 2019Disposed Off

Lal Mohammad & Ors. Vs M/s. SU KAM Power System Ltd. Anr.

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0027

Companies Act, 1956 — Section 390(a), 391, 391(1), 391(1)(b)Companies Act, 2013 — Section 48, 66, 133, 230Competition Act, 2002 — Section 7(1)

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Tribunals and Commissions29 Apr 2019Dismissed

Vistrat Real Estates Pvt Ltd. Vs Tata Steel BSL Ltd.

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0026

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Tribunals and Commissions29 Apr 2019Dismissed

M.S.G. Bhuvan Kumar Vs CDS Soles Pvt. Ltd. & Anr.

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0025

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Tribunals and Commissions29 Apr 2019Allowed

Adroit Trade (P) Ltd. (Struck off) Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0024

Companies Act, 2013 — Section 248, 252(3)

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Tribunals and Commissions26 Apr 2019Dismissed

Affinity Finance Services Pvt Ltd Vs Kiev Finance Ltd

National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0029

Insolvency & Bankruptcy Code, 2016 — Section 9, 12(2), 30(2), 30(3), 60(2)

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