Tribunals and Commissions16 Apr 2019Disposed Off
Apurva Natvar Parikh & Company Pvt. Ltd. & Ors Vs Sujan Azad Parikh & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0047
Companies Act, 1956 — Section 397, 398, 402
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 32 of 43
Tribunals and Commissions16 Apr 2019Allowed
A.P Abdul Kareem Vs Om Industrial Corporation & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0046
Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions16 Apr 2019Disposed Off
North East Centre for Technology Application And Reach Vs Sri Vari Metal Works Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0045
Insolvency And Bankruptcy Code, 2016 — Section 30(2), 33, 33(1)(a), 33(2), 34, 34(1)Companies Act, 2013 — Section 230
Tribunals and Commissions16 Apr 2019Dismissed
Mr. Arun Kumar Goyal And Ors Vs M/s Aar Kay Chemicals Pvt Ltd And Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0044
Companies Act, 1956 — Section 283(1)(g)
Tribunals and Commissions16 Apr 2019Disposed Off
M/s Aar Kay Chemicals And Ors Vs M/s. A.P. Refinery And Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0043
Companies Act, 1956 — Section 81, 108, 383A(1), 397Code Of Civil Procedure, 1908 — Order 23 Rule 3Companies (Compliance Certificate), Rules, 2001 — Rule 3(1)
Tribunals and Commissions15 Apr 2019Disposed Of
Income Tax Officer Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0007
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1)Income Tax Act, 1961 — Section 144, 147, 148, 156, 194J, 271
Tribunals and Commissions15 Apr 2019Disposed Of
M/s EDUCOMP Raffles Higher Education Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0005
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)Companies Act, 1956 — Section 397, 398, 402, 403
Tribunals and Commissions15 Apr 2019Disposed Of
M/S Topcon Buildwell Private Limited And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0004
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 9Companies Act, 2013 — Section 248(1), 248(5), 252(1), 252(3)National Company Law Tribunal, (Amendment) Rules, 2016 — Rule 87A
Tribunals and Commissions15 Apr 2019Disposed Of
Assistant Commissioner Income Tax Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0003
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1)Income Tax Act, 1961 — Section 144, 147, 148, 156, 271
Tribunals and Commissions15 Apr 2019Disposed Off
Ravi Mahajan Vs Jalesh Kumar Grover & Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0050
Companies Act, 2013 — Section 230Insolvency And Bankruptcy Code, 2016 — Section 29A
Tribunals and Commissions15 Apr 2019Dismissed
Nanubhai Nichhbhai Desai Vs M/s.Omkara Assets Reconstruction Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0049
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions15 Apr 2019Dismissed
M/s. Khanna Lubricants Vs M/s. Gulf Petronergy Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0048
Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions11 Apr 2019Allowed
Aliasgar Chadarwala Vs Asona India Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0054
Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions11 Apr 2019Allowed
Guneet Pal Singh Majitha Vs Sh. Dharmendra Kumar
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0053
Tribunals and Commissions11 Apr 2019Dismissed
State Bank Of India And Ors Vs Punjab National Bank & Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0052
Tribunals and Commissions11 Apr 2019Disposed Off
IFCI Ltd. Vs RMOL Engineering & Offshore Ltd
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0051
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions10 Apr 2019Disposed Of
M/s Khanna Towels Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 04 NCLT CK 0010
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions10 Apr 2019Dismissed
Balaji Cycle Pvt Ltd And Ors Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0059
Companies Act, 2013 — Section 421Companies Act, 1956 — Section 159, 220, 560, 560(5)
Tribunals and Commissions10 Apr 2019Dismissed
Satyendra Singh Vs Rama Subramanian And Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0058
Insolvency And Bankruptcy Code, 2016 — Section 7, 8, 8(1), 8(2), 9, 9(5)(2)(d)
Tribunals and Commissions10 Apr 2019Dismissed
Dhananjay Mishra Vs Dynatron Services Private Limited And Ors
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0057
Arbitration And Conciliation Act, 1996 — Section 8, 8(1), 11, 17, 34(2)(b), 48(2)Companies Act, 2013 — Section 241, 242 (2), 244, 246, 271(e)