Tribunals and Commissions05 Apr 2019Allowed
B.S.E. Ltd Vs Neo Corp International Ltd
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0012
Insolvency and Bankruptcy Code, 2016 — Section 9, 238A
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 34 of 43
Tribunals and Commissions01 Apr 2019Dismissed
Inqnest Marketing Solutions Pvt. Ltd Vs Koovs Marketing Consulting Pvt. Ltd
National Company Law Appellate Tribunal · (2019) 04 NCLAT CK 0013
Insolvency and Bankruptcy Code, 2016 — Section 8, 9
Tribunals and Commissions29 Mar 2019Disposed Of
M/s Aerolink India Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0018
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions29 Mar 2019Disposed Off
Soma Enterprise Ltd Vs State Bank Of India
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0063
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions29 Mar 2019Disposed Off
Sheena Adarsh And Ors Vs Union Bank Of India & Anr
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0062
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions29 Mar 2019Allowed
Dhinal Shah Vs Bharati Defence Infrastructure Ltd. & Anr
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0061
Tribunals and Commissions28 Mar 2019Disposed Of
Kapil Tyagi Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0019
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)
Tribunals and Commissions28 Mar 2019Disposed Of
Vikash Mani And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0013
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions28 Mar 2019Disposed Of
M/S MKG Builders And Developers Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0012
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions28 Mar 2019Disposed Of
Umesh Gupta Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0009
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions28 Mar 2019Disposed Of
Akash Joshi And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0006
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions28 Mar 2019Disposed Of
M/s Subh Realtech Private Limited And Anr. Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0005
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions28 Mar 2019Dismissed
Pankaj Jajoo Vs Asset Reconstruction Company (India) Ltd
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0060
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions28 Mar 2019Disposed Off
Vesuvius India Ltd. & Ors Vs Fenace Auto Ltd. & Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0059
Tribunals and Commissions27 Mar 2019
M/S VJ Electro Sales Vs M/S Sai Solar Technology Private Limited
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0031
Insolvency And Bankruptcy Code (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 14(4)
Tribunals and Commissions27 Mar 2019Disposed Of
Wave India Consultants Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0025
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions27 Mar 2019Disposed Of
Vimlesh Rani Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0022
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)
Tribunals and Commissions27 Mar 2019Disposed Of
M/s Rajdeep Buildtech Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0016
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions27 Mar 2019Disposed Of
Vijay Kumar Gupta And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0014
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions27 Mar 2019Disposed Off
Agarpara Company Ltd Vs Agarpara Jute Mills Company Ltd. & Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0058
Sick Industrial Companies (Special Provisions) Repeal Act, 2003 — Section 4(b)