CourtKutchehry.com

COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2019

860 judgments · page 36 of 43

Tribunals and Commissions19 Mar 2019

G. Sreevidhya Vs M/s. Karismaa Foundations Pvt. Ltd

National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0042

Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 5(7), 5(8), 5(8)(i)(a), 5(8)(f), 7, 7(1), 7(4), 7(5), 8, 9, 238Code Of Criminal Procedure, 1973 — Section 482
Read judgment
Tribunals and Commissions19 Mar 2019Allowed

M/s Goyal Proteins And Ors Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0041

Companies Act, 1956 — Section 233B, 233B(11)Companies Act, 2013 — Section 139, 140, 141, 142, 143, 144, 145, 146, 147(1), 148(6), 148(8), 148(8)(a), 441(6)
Read judgment
Tribunals and Commissions19 Mar 2019Allowed

M/s Goyal Vegoils And Ors Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0040

Companies Act, 1956 — Section 233B, 233B(11)Companies Act, 2013 — Section 139, 140, 141, 142, 143, 144, 145, 146, 147(1), 148(6), 148(8), 148(8)(a), 441(6)
Read judgment
Tribunals and Commissions19 Mar 2019Allowed

Mr. Sharad Sanghi And Ors Vs Ms. Vandana Garg & Ors

National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0039

Insolvency And Bankruptcy Code, 2016 — Section 7, 30(2), 30(3), 30(5), 31Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Section 26, 26(2)
Read judgment
Tribunals and Commissions18 Mar 2019Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0028

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1)Income Tax Act, 1961 — Section 144, 147, 148, 156, 194C, 271(1)(c)
Read judgment
Tribunals and Commissions15 Mar 2019Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0011

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 144, 147, 148, 156, 271(1)(c)
Read judgment
Tribunals and Commissions15 Mar 2019Disposed Of

Income Tax Officer, Ward-15(3) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0010

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 271(1)(c)
Read judgment
Tribunals and Commissions14 Mar 2019Disposed Off

The Sandesh Ltd. Vs Realm Media Solutions Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0031

Insolvency & Bankruptcy Code, 2016 — Section 8(1), 8(2), 9Insolvency and Bankruptcy Code of India (Appellate Authority) Regulation, 2016 — Regulation 5
Read judgment