Tribunals and Commissions13 Mar 2019Disposed Off
Prakash Pralhad Chhabria & Anr Vs Deepak Kishan Chhabria & Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0028
Companies Act, 2013 — Section 241, 242, 243(b), 244
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 37 of 43
Tribunals and Commissions13 Mar 2019Disposed Off
Chetan Ramniklal Vasa Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0027
Tribunals and Commissions13 Mar 2019Disposed Off
Sudeep Mahendra Shah & Anr Vs Cornelian Properties Pvt. Ltd
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0026
Companies Act, 1956 — Section 397, 398, 402, 419(4), 433(e), 434Companies Act, 2013 — Section 241, 242Insolvency & Bankruptcy Code, 2016 — Section 7, 8, 8(1), 9
Tribunals and Commissions13 Mar 2019Disposed Off
E. Sivanandam & 23 Ors Vs Sarang S. Kale & 3 Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0025
Tribunals and Commissions12 Mar 2019Disposed Of
M/S Cosmic Orange Infraventures Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0020
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(3)
Tribunals and Commissions12 Mar 2019Disposed Of
SHP Wire Products Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0017
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions12 Mar 2019Allowed
Avishek Roy, Shareholder Of M/s Reacon Engineers (India) Pvt. Ltd Vs Diamond Steel Enterprise And Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0024
Insolvency and Bankruptcy Code, 2016 — Section 7, 8, 9National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions11 Mar 2019Disposed Off
Container Corporation Of India Ltd. Vs Kohinoor India (P) Ltd.
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0023
Insolvency & Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions11 Mar 2019Dismissed
Bank Of Baroda Vs Mr. Bijay Mumuria & Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0022
Insolvency and Bankruptcy Code, 2016 — Section 31
Tribunals and Commissions11 Mar 2019Allowed
Mr. Vikram Bajaj And Ors Vs Committee Of Creditors And Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0021
Insolvency and Bankruptcy Code, 2016 — Section 31
Tribunals and Commissions11 Mar 2019Dismissed
M/s. Air Shagoon (Network) Pvt. Ltd. Vs M/s. Associated Trade Logistic Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0020
Tribunals and Commissions11 Mar 2019Disposed Off
Rizwan Ahmad & Anr Vs M/s. Sojitz India Pvt. Ltd. & Anr
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0019
Insolvency and Bankruptcy Code, 2016 — Section 7, 8, 9National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions10 Mar 2019Dismissed
Counfreedise Vs Timex India Group Ltd.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0036
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 9
Tribunals and Commissions08 Mar 2019Disposed Of
Rajasthan Goods Movers Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0026
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 143(1)(a)
Tribunals and Commissions08 Mar 2019Disposed Of
Taurus Hospitality Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0021
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions08 Mar 2019Disposed Of
Sarthak Cardtech Systems Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0015
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions08 Mar 2019Disposed Of
Income Tax Officer, Ward-5(2) Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0004
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194C, 194J
Tribunals and Commissions08 Mar 2019Disposed Of
Pink Pearls Events Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0003
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions08 Mar 2019Disposed Off
Yavar Dhala Vs JM Financial Asset Reconstruction Company Ltd. & Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0018
Insolvency & Bankruptcy Code, 2016 — Section 33(3)Companies Act, 2013 — Section 230
Tribunals and Commissions08 Mar 2019Allowed
Brij Nandan Industries Pvt. Ltd. & Ors Vs Abhimanyu Singh & Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0017
Companies Act, 2013 — Section 241, 242, 242(4), 245