COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2019

860 judgments · page 39 of 43

Tribunals and Commissions28 Feb 2019Dismissed

Mallina Bharathi Rao Vs Gowthami Solvent Oils Limited and Ors

National Company Law Appellate Tribunal · (2019) 02 NCLAT CK 0003

National Company Law Tribunal Rules, 2016 — Rule 154Companies Act, 2013 — Section 420, 420(2)Code Of Civil Procedure, 1908 — Section 11

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Tribunals and Commissions27 Feb 2019Disposed Of

Iron Traders Pvt. Ltd. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0037

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3, 4, 7Companies Act, 2013 — Section 164, 248, 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions27 Feb 2019Disposed Of

M/s. Wishers Infra Cons Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0033

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7Companies Act, 2013 — Section 164, 248, 248(1), 248(4), 252

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Tribunals and Commissions27 Feb 2019

M/S Ushasree Tea Private Limited Vs M/S Shanti Equities Private Limited

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0026

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21, 31(1), 33

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Tribunals and Commissions27 Feb 2019Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0010

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1)Income Tax Act, 1961 — Section 144, 147, 148, 194A

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Tribunals and Commissions27 Feb 2019Disposed Of

Spread Infotech Consultants Private Limited And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0002

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)

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Tribunals and Commissions26 Feb 2019Dismissed

M.N. Pratap Reddy and Ors Vs Lakshmi Narasima Mining Co. (P) Ltd. and Ors

National Company Law Appellate Tribunal · (2019) 02 NCLAT CK 0005

Companies Act, 2013 — Section 422

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Tribunals and Commissions25 Feb 2019Disposed Of

M/S Grid Realty Private Limited Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0009

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions25 Feb 2019Disposed Of

M/S Unicom Techlabs Private Limited And Ors. Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0003

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions25 Feb 2019Disposed Of

M/s HRA Technologies Private Limited Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0001

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)

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Tribunals and Commissions25 Feb 2019Disposed Off