Tribunals and Commissions19 Feb 2019Disposed Of
Sundar Tradelinks Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0031
Companies Act, 2013 — Section 248, 252
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 40 of 43
Tribunals and Commissions19 Feb 2019Disposed Of
TRINITY Trade Solutions India Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0029
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions19 Feb 2019Disposed Of
SSGNS Foods Private Limited And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0014
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions19 Feb 2019Disposed Of
M/S Shubhangi Finvest Private Limited And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0005
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)
Tribunals and Commissions18 Feb 2019Disposed Of
Income Tax Officer, Ward-1(4) Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0017
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 139, 147, 148
Tribunals and Commissions15 Feb 2019Disposed Of
Abdos Polymers Ltd. Vs M/s. Callina Care Overseas Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0042
Insolvency And Bankruptcy Code, 2016 — Section 11, 15, 17, 18, 19, 20, 21
Tribunals and Commissions15 Feb 2019Dismissed
M/S. MAHI Hotels & Resorts Private Limited And Ors. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0030
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7Companies Act, 2013 — Section 248, 248(1), 248(4), 252(3)
Tribunals and Commissions15 Feb 2019Disposed Of
Victor Buildmart Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0008
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions15 Feb 2019Disposed Of
M/S Blue Ray Infrastructure Private Limited And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0006
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions14 Feb 2019Disposed Of
Income Tax Officer, Ward-22(4) Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0013
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194C, 194J
Tribunals and Commissions14 Feb 2019Disposed Of
M/S Om Sham Shannicharya Auto Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0004
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions13 Feb 2019Disposed Of
Income Tax Officer Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0018
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194C
Tribunals and Commissions12 Feb 2019Dismissed
M/s. Indo Alusys Industries Ltd. Vs SMW Metal Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0041
Tribunals and Commissions12 Feb 2019Allowed
Arg Udyog Pvt. Ltd. Vs Technico Industries Ltd.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0040
Companies (Companies, Arrangements And Amalgamation) Rules, 2016 — Rule 3Companies Act, 2013 — Section 133, 210, 230, 230(7), 231, 232, 232(3)
Tribunals and Commissions12 Feb 2019
M/s Ashtech Buildpro India Private Limited Vs M/s Ambience Projeccts And Infrastructure Private Limited
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0028
Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 31(1), 33
Tribunals and Commissions12 Feb 2019Dismissed
CIL Australia North Pty Limited Vs M/s Sharp Corp Limited
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0027
Insolvency And Bankruptcy Code (Application To Adjudicating Authority) Rules, 2016 — Rule 6Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Insolvency And Bankruptcy Code, 2016 — Section 5(6), 8, 9
Tribunals and Commissions11 Feb 2019
Dr. Vikram Goyal Vs M/S Metro Mas Hospital Private Limited
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0025
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21, 31(1), 33
Tribunals and Commissions11 Feb 2019Disposed Of
Metro Insurance Brokers Pvt. Ltd. And Ors. Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0019
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)
Tribunals and Commissions11 Feb 2019Disposed Of
M/s Platinum Buildmart Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0016
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)
Tribunals and Commissions11 Feb 2019Disposed Of
M/s Allied Infoservices Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0015
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)