COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2019

860 judgments · page 41 of 43

Tribunals and Commissions11 Feb 2019Disposed Of

Sukhmani Technologies Pvt. Ltd Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0012

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)Income Tax Act, 1961 — Section 271(1)(c)

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Tribunals and Commissions11 Feb 2019Disposed Of

KMQ Engineering & Tools Private Limited Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0011

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)

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Tribunals and Commissions11 Feb 2019Disposed Of

Manjit Singh Kanwar And Anr. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0007

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 200(3)

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Tribunals and Commissions08 Feb 2019Dismissed

NU Age Resources and Placements Private Limited Vs Registrar Of Companies, Kerala

National Company Law Appellate Tribunal · (2019) 02 NCLAT CK 0006

Companies Act, 2013 — Section 92, 137, 248, 248(5), 252National Company Law Tribunal (Amendment) Rules, 2017 — Rule 87A(4)

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Tribunals and Commissions07 Feb 2019Dismissed

SML Films Limited and Ors Vs Registrar Of Companies (ROC)

National Company Law Appellate Tribunal · (2019) 02 NCLAT CK 0008

Companies Act, 1956 — Section 269(2), 303(2), 441Companies Act, 2013 — Section 196(4)

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Tribunals and Commissions07 Feb 2019Disposed Off

Shiv Kumar Agarwal and Ors Vs Lal Chand Singhal

National Company Law Appellate Tribunal · (2019) 02 NCLAT CK 0007

Companies Act, 2013 — Section 73(4), 74(3)

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Tribunals and Commissions01 Feb 2019Disposed Of

Believe Constructions Pvt. Ltd. Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0024

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(3)

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Tribunals and Commissions01 Feb 2019Disposed Of

Bal Pratap Srikent Vs M/s Integrated Caps Pvt. Ltd.

National Company Law Appellate Tribunal · (2019) 02 NCLT CK 0020

Insolvency And Bankruptcy Code, 2016 — Section 9, 14, 33, 33(1), 33(5), 33(7), 34(1)

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Tribunals and Commissions01 Feb 2019Dismissed

Aman Kumar Jain and Ors Vs Registrar Of Companies, NCT Of Delhi and Haryana and Ors

National Company Law Appellate Tribunal · (2019) 02 NCLAT CK 0001

Companies Act, 2013 — Section 252, 252(3)

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Tribunals and Commissions31 Jan 2019

M/S Jaswant International Private Limited Vs M/S Callina Care Overseas Private Limited

National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0009

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21, 31(1), 33

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Tribunals and Commissions31 Jan 2019Disposed Of

M/s R8 Space Design Private Limited Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0005

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 248(5), 252(3)

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Tribunals and Commissions31 Jan 2019Dismissed

Peregrine Guarding Pvt. Ltd. And Ors Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2019) 01 NCLAT CK 0017

Companies Act, 1956 — Section 434(3), 441, 450Companies Act, 2013 — Section 134(3), 134(3)(o), 134(8), 135(2), 135(5)

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Tribunals and Commissions31 Jan 2019

Lakshmirattan Cotton Mills Company Limited Vs Union Of India And Ors

National Company Law Appellate Tribunal · (2019) 01 NCLAT CK 0007

Companies Act, 1956 — Section 2(h)(vi), 252(3), 560, 560(1), 560(2), 560(3), 560(5), 560(6)Lakshmi Rattan And Atherton West Cotton Mills (Take Over Of Management) Act, 1976 — Section 3(1), 3(4)

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Tribunals and Commissions30 Jan 2019Disposed Of

Naresh Kumar And Anr. Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0027

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252(1), 252(3)

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Tribunals and Commissions28 Jan 2019

M/S Tractebel Engineering Private Limited Vs M/S Patnazi Power Limited

National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0010

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Tribunals and Commissions28 Jan 2019Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0007

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1)Income Tax Act, 1961 — Section 147, 148, 194A

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Tribunals and Commissions28 Jan 2019Dismissed