Tribunals and Commissions25 Jan 2019Disposed Of
Shakuntla Nutratec Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0028
Companies Act, 2013 — Section 248, 248(5), 252
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 42 of 43
Tribunals and Commissions25 Jan 2019Disposed Of
AK Marble And Granite (India) Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0020
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions25 Jan 2019Disposed Of
Aakaar Developers Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0017
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions25 Jan 2019Dismissed
Surender Kumar Virdi Vs Beavers Leathers Pvt. Ltd. And Ors
National Company Law Appellate Tribunal · (2019) 01 NCLAT CK 0015
Tribunals and Commissions24 Jan 2019Allowed
M/s KCM Leasing And Finance Pvt. Ltd. And Ors. Vs M/s Asimit Finvest Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0037
Companies Act, 2013 — Section 230, 230(5), 231, 232
Tribunals and Commissions24 Jan 2019Dismissed
DFF Tarim Gida San. Ve Tic. Ltd. Sti Vs RB Impex Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0032
Insolvency And Bankruptcy Code, 2016 — Section 8, 9
Tribunals and Commissions24 Jan 2019Disposed Off
Basant Kumar Berlia And Ors Vs Registrar Of Companies, West Bengal Nizam Palace And Ors
National Company Law Appellate Tribunal · (2019) 01 NCLAT CK 0003
Companies Act, 2013 — Section 164(2)(a), 167(1), 167(2)(a), 248, 248(5), 248(6), 252, 252(1), 252(3), 421, 455, 455(1)
Tribunals and Commissions23 Jan 2019Allowed
Metmin Investments Holdings Limited Vs Rinac India Limited And Ors
National Company Law Appellate Tribunal · (2019) 01 NCLAT CK 0008
Companies (Arbitration And Conciliation) Act, 1996 — Section 8, 9, 11(6)Companies Act, 2013 — Section 241, 242
Tribunals and Commissions22 Jan 2019Disposed Of
M/S Excellent Garments Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0002
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions21 Jan 2019Disposed Off
Vijay Bangia Vs Suvidha Law House Pvt. Ltd. And Ors
National Company Law Appellate Tribunal · (2019) 01 NCLAT CK 0016
Companies Act, 2013 — Section 252
Tribunals and Commissions18 Jan 2019Disposed Of
Karam Chand Estates Pvt. Ltd. Vs Registrar Of Companies (Delhi)
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0026
Companies Act, 2013 — Section 248, 248(5), 252, 252(1), 252(3)
Tribunals and Commissions18 Jan 2019Disposed Of
Verbatim Research Services Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0024
Companies Act, 2013 — Section 248, 248(5), 252
Tribunals and Commissions18 Jan 2019Disposed Of
Delhi Provincial Motor Transport Union Congress Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0023
Companies Act, 2013 — Section 8, 248, 252
Tribunals and Commissions18 Jan 2019Disposed Of
Hitz FM Radio India Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0022
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions18 Jan 2019Disposed Of
Parneet Electronics Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0015
Companies Act, 2013 — Section 248(5), 252
Tribunals and Commissions18 Jan 2019Disposed Of
Talent4Assure Consulting Services Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0014
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions18 Jan 2019Disposed Of
ACHIEVER Construction Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0012
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions18 Jan 2019Dismissed
Janakiraman Srinivasan And Ors Vs Nava Healthcare Pvt. Ltd. And Ors
National Company Law Appellate Tribunal · (2019) 01 NCLAT CK 0005
Tribunals and Commissions17 Jan 2019Allowed
Proton Facility Services Pvt. Ltd. Vs Zeus Management Services Pvt. Ltd.
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0031
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions17 Jan 2019Disposed Of
Major Travels Pvt. Ltd. And Anr. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 01 NCLT CK 0019
Companies Act, 2013 — Section 248, 248(5), 252