Tribunals and Commissions27 Mar 2019Disposed Off
SREI Equipment Finance Ltd. Vs Amit Gupta
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0057
Insolvency And Bankruptcy Code, 2016 — Section 14, 14(1)(b), 14(1)(c), 14(1)(d), 31(1), 33
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2019
860 judgments · page 35 of 43
Tribunals and Commissions27 Mar 2019Disposed Off
Rajasthan Urban Drinking Water Sewerage And Infrastructure Development Corporate Ltd Vs Teen Murti Constructions Pvt. Ltd
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0056
Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions27 Mar 2019Disposed Off
Jagay Hembram & Ors Vs Jindal Steel And Power Ltd. & Anr
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0055
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions27 Mar 2019Disposed Off
Anil Kumar Arora Alias Anil Arora Vs Leather World India Limited & Anr
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0054
Tribunals and Commissions26 Mar 2019Disposed Of
Digitech It Systems Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0035
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions26 Mar 2019Disposed Of
M/S. Image Promoters Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0034
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions26 Mar 2019Disposed Of
M/S. Radhika Buildrop Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0033
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions26 Mar 2019Disposed Of
Superpower Automobiles Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0032
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions25 Mar 2019Dismissed
Infinity Film Holdings Pvt Ltd Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0053
Companies Act, 2013 — Section 248, 248(1)(c)
Tribunals and Commissions25 Mar 2019Dismissed
Smiti Golyan And Ors Vs Nulon India Limited And Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0052
Companies Act, 1956 — Section 2(11), 10, 10G, 108, 111, 111A, 155, 466, 466(2)Companies Act, 2013 — Section 56, 59, 430Code Of Civil Procedure, 1908 — Order 7 Rule 11
Tribunals and Commissions25 Mar 2019Dismissed
Sh. Suresh Garg Vs Avon Cottex Private Limited & Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0051
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions25 Mar 2019Dismissed
Gaurav Hargovindbhai Dave Vs Hema Manoj Shah & Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0050
Tribunals and Commissions20 Mar 2019Disposed Off
Fazal Bashir Jamal Vs IVL Finance Ltd.
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0049
Insolvency And Bankruptcy Code, 2016 — Section 7, 12A
Tribunals and Commissions20 Mar 2019Dismissed
Ravi Goyal Vs Butterfly Appliances
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0048
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 9
Tribunals and Commissions20 Mar 2019Disposed Off
Cholamandalam Investment & Finance Co Ltd. Vs R. Venkatakrishnan
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0047
Tribunals and Commissions20 Mar 2019Disposed Off
Pr. Director General Of Income Tax (Admn. & TPS) Vs M/s. Synergies Dooray Automotive Ltd. & Ors
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0046
Insolvency And Bankruptcy Code, 2016 — Section 5(20), 5(21), 31Maharashtra Value Added Tax, 2002 — Section 37, 37(1)Bombay Sales Tax Act, 1959 — Section 33C, 38C, 39
Tribunals and Commissions19 Mar 2019
Anuj Kumar Tiwari Vs Adharshila Country Homes Private Limited
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0030
Insolvency And Bankruptcy Code (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 14(4)
Tribunals and Commissions19 Mar 2019Disposed Of
Vedvrat Consultancy Services Pvt. Ltd Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0024
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)
Tribunals and Commissions19 Mar 2019Disposed Of
M/s Sharad Enterprises Private Limited Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2019) 03 NCLT CK 0008
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 248(5), 252, 252(1), 252(3)
Tribunals and Commissions19 Mar 2019Dismissed
Indian Overseas Bank Vs M. Gagan Bothra & Anr
National Company Law Appellate Tribunal · (2019) 03 NCLAT CK 0045
Insolvency And Bankruptcy Code, 2016 — Section 7Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 36A(4)(d)