High Courts11 Oct 2019Allowed
Laishram Imocha Singh And Others Vs Chingmeirong Yengkhoiba Menjor Mamang And Others
Manipur High Court · (2019) 10 MAN CK 0007
Code Of Civil Procedure, 1908 — Section 96, Order 41, Rule 23, Order 41, Rules 23A, Order 41, Order 41, Rules 24, Order 41, Rules 25, Order 41, Rules 26, Order 41, Rules 27, Order 41, Rules 28, Order 41, Rules 29Code Of Criminal Procedure, 1973 — Section 144Specific Relief Act, 1963 — Section 34