High Courts15 Sept 2020Allowed
Konjengbam Niranjoy Vs state Of Manipur
Manipur High Court · (2020) 09 MAN CK 0006
COURT ARCHIVE
Manipur High Court judgments, 2020
135 judgments · page 3 of 7
High Courts14 Sept 2020Allowed
Wareppam Rajendro Singh Vs Union Of India
Manipur High Court · (2020) 09 MAN CK 0012
High Courts11 Sept 2020
Registrar General, High Court Of Manipur, Mantripukhri795002, Manipur Vs State Of Manipur
Manipur High Court · (2020) 09 MAN CK 0014
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 35, 54Manipur Juvenile Justice (Care & Protection Of Children) Rules, 2012 — Rule 44, 55, 63
High Courts11 Sept 2020Disposed Of
Md. Meinam Sidique Vs Union Of India
Manipur High Court · (2020) 09 MAN CK 0008
High Courts10 Sept 2020Allowed
Shaikhom Mantri Meitei Vs Officer In Charge
Manipur High Court · (2020) 09 MAN CK 0010
Indian Penal Code, 1860 — Section 34, 120B, 420, 471
High Courts10 Sept 2020Disposed Of
K. Kumar Vs State Of Manipur
Manipur High Court · (2020) 09 MAN CK 0009
High Courts10 Sept 2020Allowed
Shri Shaikhom Mantri Meitei Vs Officer In Charge
Manipur High Court · (2020) 09 MAN CK 0003
High Courts09 Sept 2020Disposed Of
Keisham Pradipkumar Vs State Of Manipur
Manipur High Court · (2020) 09 MAN CK 0011
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 3(1), 10, 38Municipalities Act, 1994 — Section 114, 115
High Courts02 Sept 2020Dismissed
Mutum Thaimon Singh Vs State Of Manipur
Manipur High Court · (2020) 09 MAN CK 0002
High Courts01 Sept 2020Dismissed
Jyotin Waikhom Vs Khumukcham Joykishan Singh
Manipur High Court · (2020) 09 MAN CK 0001
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 9, Order 6 Rule 17, Order 6 Rule 2Representation Of The People Act, 1951 — Section 33A(3), 80A, 81, 83, 87, 100, 83(1)(a)Conduct Of Election Rules, 1961 — Rule 94A
High Courts27 Aug 2020Allowed
Dr. S. Sabitri Devi Vs State Of Manipu
Manipur High Court · (2020) 08 MAN CK 0001
Manipur Veterinary And Animal Husbandry Service Rules, 1994 — Rule 6, 7, 7(1)(ii)Constitution Of India, 1950 — Article 309
High Courts26 Aug 2020Allowed
Md Ziaul Haque Vs Union Of India
Manipur High Court · (2020) 08 MAN CK 0002
High Courts25 Aug 2020Disposed Of
P.S. Maheka Anal Vs Union Of India
Manipur High Court · (2020) 08 MAN CK 0004
High Courts24 Aug 2020Dismissed
Samer Singh And Ors Vs Union Of India
Manipur High Court · (2020) 08 MAN CK 0007
Constitution Of India, 1950 — Article 226
High Courts24 Aug 2020Dismissed
G.G.C. Son Vs Union Of India
Manipur High Court · (2020) 08 MAN CK 0006
Central Reserve Police Force Rules, 1955 — Rule 28, 29Constitution Of India, 1950 — Article 226
High Courts24 Aug 2020Allowed
Wahengbam Dhanachandra Singh Vs State Of Manipur
Manipur High Court · (2020) 08 MAN CK 0005
Central Services (Medical Attendance) Rules, 1944 — Rule 6, 6(2)Constitution Of India, 1950 — Article 21
High Courts24 Aug 2020Dismissed
Thangjam Surchandra Singh Vs State Of Manipur
Manipur High Court · (2020) 08 MAN CK 0003
Constitution Of India, 1950 — Article 14, 16, 21
High Courts21 Aug 2020Dismissed
Yumnam Biramadhop Singh Vs Director General
Manipur High Court · (2020) 08 MAN CK 0010
Contempt Of Courts Act, 1971 — Section 12Constitution Of India, 1950 — Article 215
High Courts21 Aug 2020Dismissed
G. Luwangjao Kabui Vs State Of Manipur
Manipur High Court · (2020) 08 MAN CK 0009
Code Of Criminal Procedure, 1973 — Section 149, 155, 156(3)Constitution Of India, 1950 — Article 226
High Courts21 Aug 2020Dismissed
M/S S.A Ngamo Agency Vs Food Corporation Of India
Manipur High Court · (2020) 08 MAN CK 0008
Constitution Of India, 1950 — Article 14, 226