High Courts20 Oct 2020Disposed Of
State Level Gaan-Ngai Celebration Committee Vs State Of Manipur
Manipur High Court · (2020) 10 MAN CK 0010
Constitution Of India, 1950 — Article 14, 246
COURT ARCHIVE
Manipur High Court judgments, 2020
135 judgments · page 2 of 7
High Courts19 Oct 2020Disposed Of
Yambem Kesho Singh Vs State Of Manipur
Manipur High Court · (2020) 10 MAN CK 0013
High Courts14 Oct 2020
RG, High Court Of Manipur Vs State Of Manipur & Ors.
Manipur High Court · (2020) 10 MAN CK 0009
Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 4Juvenile Justice (Care And Protection Of Children) Model Rules, 2016 — Section 89
High Courts14 Oct 2020Disposed Of
All Manipur School Student Transporter Association (Amssta), Vs State Of Manipur
Manipur High Court · (2020) 10 MAN CK 0005
Disaster Management Act, 2005 — Section 2(d), 13, 20, 39, 39(f), 39(f)(iii), 48Right To Information Act, 2005 — Section 8Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 32, 32(2), 142, 226, 246
High Courts13 Oct 2020Disposed Of
Ningombam Rajesh Singh Vs Union Of India
Manipur High Court · (2020) 10 MAN CK 0014
Constitution Of India, 1950 — Article 14, 16(1)(2)
High Courts12 Oct 2020Disposed Of
J. Dalthangsang Vs State Of Manipur
Manipur High Court · (2020) 10 MAN CK 0012
High Courts12 Oct 2020Allowed
Court On Its Own Motion Vs State Of Manipur & Ors.
Manipur High Court · (2020) 10 MAN CK 0011
High Courts08 Oct 2020Allowed
Lourembam Shyamjai Singh Vs State Of Manipur
Manipur High Court · (2020) 10 MAN CK 0006
National Security Act, 1980 — Section 3(2), 3(3)Constitution Of India, 1950 — Article 22(5)
High Courts08 Oct 2020Allowed
Lourembam Shyamjai Singh Vs State Of Manipur
Manipur High Court · (2020) 10 MAN CK 0003
National Security Act, 1980 — Section 3(2), 3(3)Constitution Of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 20
High Courts07 Oct 2020Disposed Of
In Re: Establishment Of Old Age Homes In All The Districts Of Manipur State Vs State Of Manipur
Manipur High Court · (2020) 10 MAN CK 0007
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 1(3), 7(1), 7(2), 15(1), 19, 32
High Courts07 Oct 2020Disposed Of
Establishment Of Old Age Homes In All The Districts Of Manipur State Vs State Of Manipur
Manipur High Court · (2020) 10 MAN CK 0002
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 1(3), 7(2), 9(1), 19, 15(1), 15(2), 32
High Courts06 Oct 2020Allowed
Yumnam Chaoba Singh Vs Yumnam Bolai Singh
Manipur High Court · (2020) 10 MAN CK 0008
Code Of Civil Procedure, 1908 — Order 41 Rule 24
High Courts06 Oct 2020Disposed Of
Yumnam Nabakeshwor Singh Vs Union Of India
Manipur High Court · (2020) 10 MAN CK 0004
High Courts06 Oct 2020Allowed
Yumnam Chaoba Singh Vs Yumnam Bolai Singh
Manipur High Court · (2020) 10 MAN CK 0001
Code Of Civil Procedure, 1908 — Order 41 Rule 24
High Courts29 Sept 2020Disposed Of
Thokchommadhuraja Singh Vs Thokchomakensingh
Manipur High Court · (2020) 09 MAN CK 0015
High Courts28 Sept 2020Disposed Of
Pangambam Ibochouba Singh Vs State Of Manipur
Manipur High Court · (2020) 09 MAN CK 0016
Manipur Public Servants’ Personal Liabilities Act, 2006 — Section 4, 5, 7Manipur Public Servants’ Personal Liabilities Rules, 2006 — Section 4, 5, 6
High Courts28 Sept 2020Dismissed
Laishom Ningthemjao Singh Vs Khundrakpam Shanti Singh
Manipur High Court · (2020) 09 MAN CK 0013
Manipur Town and Country Planning Act, 1975 — Section 27Transfer Of Property Act, 1882 — Section 54Evidence Act, 1872 — Section 35, 67, 68, 72, 73
High Courts17 Sept 2020
Surjakumar Okram Vs State Of Manipur
Manipur High Court · (2020) 09 MAN CK 0004
Repealing Act, 2018 — Section 2(2), 2(3), 2(5)Government Of India Act, 1935 — Section 143(2)Bombay Prohibition Act, 1949 — Section 13(b)
High Courts16 Sept 2020Disposed Of
Meitram Iboyaima Singh Vs Union Of India
Manipur High Court · (2020) 09 MAN CK 0005
High Courts15 Sept 2020Dismissed
Ningshimyao A Shimray Vs State Of Manipur
Manipur High Court · (2020) 09 MAN CK 0007
Manipur Land Revenue And Land Reforms Act (MLR & LR) Act, 1960 — Section 1, 1(1)Manipur (Hill Areas) District Council (Third Amendment), Act 2008 — Section 29(XIII), 158