High Courts29 Jan 2016Dismissed
Ms. Zenith Enterprises Vs Food Corporation of India
Manipur High Court · (2017) AIR(Manipur) 1
COURT ARCHIVE
Manipur High Court judgments, 2016
113 judgments · page 6 of 6
High Courts27 Jan 2016Dismissed
State of Manipur Vs Shri Th. Haridas Singh
Manipur High Court · (2016) AIR(Manipur) 23 : (2017) 3 RAJ 692
Arbitration and Conciliation Act, 1996 - Section 34Limitation Act, 1963 - Section 18
High Courts27 Jan 2016Dismissed
The State of Manipur and Others Vs Th. Haridas Singh and Others
Manipur High Court · (2016) 01 MAN CK 0012
Arbitration Act, 1940 - Section 20Arbitration and Conciliation Act, 1996 - Section 13(5), Section 16(6), Section 34, Section 34(2), Section 34(2)(b), Section 37(1)(b)Contract Act, 1872 - Section 73, Section 74
High Courts25 Jan 2016Disposed off
K. Sundaresan Vs The Union of India and Others
Manipur High Court · (2016) 01 MAN CK 0011
Constitution of India, 1950 - Article 14, Article 309
High Courts25 Jan 2016Disposed off
Palmei Langbanjao Vs The State of Manipur and Others
Manipur High Court · (2016) 2 GauLT 1189
Administrative Tribunals Act, 1985 - Section 19 (4)Police Act, 1861 - Section 7Unlawful Activities (Prevention) Act, 1967 - Section 20, Section 25(1-C)A
High Courts25 Jan 2016Disposed Off
K. Sundaresan Vs Union of India
Manipur High Court · (2016) 4 GauLT 243
Constitution of India, 1950 - Article 14, 226
High Courts20 Jan 2016Dismissed
Zenith Enterprises Vs Food Corporation of India and Others
Manipur High Court · (2016) 01 MAN CK 0010
Constitution of India, 1950 - Article 14, Article 226
High Courts20 Jan 2016Dismissed
M/s Zenith Enterprises Vs Food Corporation of India and Ors.
Manipur High Court · (2016) 4 GauLJ 670 : (2016) 3 GauLT 117
High Courts20 Jan 2016Dismissed
Dr. M.S. Abdul Khaliq Chishti and Others Vs Sheikh Abdul Hye Chishti and Others
Manipur High Court · (2016) AIRCC 1166 : (2016) 3 CivCC 668
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts18 Jan 2016Disposed off
Kambam Seityajit Mangangcha Vs The State of Manipur and Others
Manipur High Court · (2016) 01 MAN CK 0009
High Courts18 Jan 2016Disposed off
Communist Party of India and Others Vs Election Commission of India and Others
Manipur High Court · (2016) 01 MAN CK 0008
Constitution of India, 1950 - Article 324Representation of the People Act, 1951 - Section 61A
High Courts18 Jan 2016Dismissed
Shri Huidrom Rajen Singh Vs Shri Dhurba Oinam
Manipur High Court · (2016) 3 GauLT 80
High Courts14 Jan 2016Dismissed
Pungyanbam Shantikumar Singh and Others Vs Kangabam Tarun Kumar Singh and Others
Manipur High Court · (2016) 01 MAN CK 0007