High Courts04 May 2016Allowed
Yumnam Chiranjit Singh @ Phajaba @ Robert Vs State of Manipur
Manipur High Court · (2016) 164 AIC 333
COURT ARCHIVE
Manipur High Court judgments, 2016
113 judgments · page 4 of 6
High Courts03 May 2016Allowed
K.S. Standhope Vs State of Manipur
Manipur High Court · (2016) 4 GauLT 523
High Courts03 May 2016Disposed Off
Shri Huirem Ibomcha Singh Vs The State of Manipur
Manipur High Court · (2017) 1 GauLT 509
Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Dismissed
The National Insurance Company Ltd. having its Registered Office and Head Office at 3. Middletion Street Kolkata and its Regional Office at G.S. Road, Bhangagarh, Guwahati and represented by the Divisional Manager, Divisional Office at Imphal, Thangal Baz
Manipur High Court · (2016) 3 ACC 218 : (2017) ACJ 733 : (2016) 149 FLR 901 : (2016) 6 GauLJ 71 : (2016) 4 GauLT 869 : (2016) LabLR 895 : (2017) 1 NEJ 304 : (2016) 2 TAC 781
Workmens Compensation Act, 1923 — Section 2(1) (1), 30, 4(1) (b), 4-A
High Courts25 Apr 2016Allowed
Shri L. Piangsanglun Vs The State of Manipur
Manipur High Court · (2017) 1 GauLT 559
Constitution of India, 1950 - Article 226
High Courts25 Apr 2016Allowed
Shri Khundrakpam Tomba Singh Vs District Magistrate, Imphal West, Manipur and others
Manipur High Court · (2016) 162 AIC 816
Constitution of India, 1950 - Article 226National Security Act, 1980 - Section 3(3)
High Courts25 Apr 2016Dismissed
Khundongbam Amuba Singh Vs State of Manipur
Manipur High Court · (2016) 4 GauLT 367 : (2016) 3 NEJ 564
Constitution of India, 1950 - Article 226
High Courts25 Apr 2016Allowed
Singneimang Vaiphei Vs State of Manipur
Manipur High Court · (2017) 1 NEJ 297
Constitution of India, 1950 - Article 226
High Courts21 Apr 2016Dismissed
Shri S.A. Rojan Zimik Com. Dy Comdt. Vs Union of India
Manipur High Court · (2016) 3 GauLT 598 : (2016) 5 NEJ 218
High Courts19 Apr 2016Allowed
Manoharmayum Bandana Vs State of Manipur
Manipur High Court · (2016) 3 GauLT 630
High Courts18 Apr 2016Allowed
Mr. Ngamsinglung Panmei Vs District Magistrate
Manipur High Court · (2017) 1 GauLT 634
Constitution of India, 1950 - Article 226National Security Act, 1980 - Section 3(3)
High Courts14 Apr 2016Allowed
Shri Thounaojam Manglem Singh Vs State of Manipur
Manipur High Court · (2016) 3 GauLT 593 : (2016) LIC 3490
High Courts12 Apr 2016Allowed
Shri Thokchom Mangisana Singh Vs Union of India
Manipur High Court · (2016) 5 GauLJ 653 : (2016) 4 GauLT 517 : (2016) LIC 2404 : (2016) 5 NEJ 228
Army Act, 1950 - Section 192Constitution of India, 1950 - Article 226
High Courts07 Apr 2016Allowed
Shri N. Lokho Vs State of Manipur
Manipur High Court · (2017) AIR(Manipur) 5 : (2016) 3 GauLT 761
High Courts06 Apr 2016Allowed
Tekcham Romita Devi Vs State of Manipur represented by Secretary Home, Government of Manipur, Imphal and others
Manipur High Court · (2016) 162 AIC 821 : (2017) 1 GauLT 66
Penal Code, 1860 (IPC) - Section 120B, 34, 417, 420, 500, 506
High Courts05 Apr 2016Disposed Off
Naorem Ongbi Sunita Devi Vs State of Manipur
Manipur High Court · (2016) 4 GauLT 526 : (2016) 3 NEJ 558
Constitution of India, 1950 — Article 14, 226
High Courts05 Apr 2016Disposed off
Naorem Ongbi Sunita Devi Vs The State of Manipur and Others
Manipur High Court · (2016) 04 MAN CK 0001
Constitution of India, 1950 - Article 14
High Courts31 Mar 2016Allowed
Md. Iliyash Khan Vs The State of Manipur and Others
Manipur High Court · (2016) 03 MAN CK 0005
Constitution of India, 1950 - Article 22, Article 22(5)National Security Act, 1980 - Section 14(1), Section 3(2)Unlawful Activities (Prevention) Act, 1967 - Section 17, Section 20
High Courts30 Mar 2016Allowed
Ningthoujam Menaobi Devi Vs The State of Manipur and Others
Manipur High Court · (2016) 03 MAN CK 0004
Constitution of India, 1950 - Article 22(5)National Security Act, 1980 - Section 14, Section 14(1), Section 3(2)Unlawful Activities (Prevention) Act, 1967 - Section 18-B
High Courts28 Mar 2016Partly Allowed
Thokchom Autumn Meitei Vs The Manipur Public Service Commission and Others
Manipur High Court · (2016) 03 MAN CK 0003
Constitution of India, 1950 - Article 14, Article 16